High Courts15 May 2026Dismissed
Sojauddin Quaisar Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1755
IPC-Section 376/506POCSO Act-Section 6
COURT ARCHIVE
Delhi High Court judgments, 2026
7,207 judgments · page 146 of 361
High Courts15 May 2026Disposed Of
The New India Assurance Co Ltd Vs Sunil Bajaj & Ors.
Delhi High Court · (2026) 05 DEL CK 1769
High Courts15 May 2026Disposed Of
Shivani Modi Vs Union Of India & Ors.
Delhi High Court · (2026) 05 DEL CK 1781
Constitution of India-Article 21, 14, 19, 19(1)(d), 51, 253, 141, 15, 226IPC-Section 120B, 420Prevention of Corruption Act-Sections 13(2), 13(1)(d)
High Courts15 May 2026Dismissed
Central Government Employee S Welfare Housing Organization Cgewho Vs Inderjit Singh Ahuja
Delhi High Court · (2026) 05 DEL CK 1782
Constitution of India-Article 136, 226, 227Civil Procedure Code-Section 115Civil Procedure Code (Amendment) Act, 1999
High Courts15 May 2026Dismissed
Subhajit Kumar Ray Vs Central Vigilance Commission & Anr.
Delhi High Court · (2026) 05 DEL CK 1800
Central Vigilance Commission Act, 2003-Section 8(1)(d), 8(1)(h)
High Courts15 May 2026Dismissed
Aditya Singh Vs State Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0665
Bharatiya Nyaya Sanhita, 2023- Section 61(2), 204, 308(2), 319, 318(4), 336(3), 338, 340(2)Indian Penal Code, 1860- Section 120B, 170, 384, 416, 419, 420, 467, 468, 471
High Courts15 May 2026Allowed
Arun Kumar Sharma & Ors. Vs State Govt Of Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0664
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A
High Courts15 May 2026Disposed Of
Sh Shyam Arora @ Shyam Sunder Arora & Anr. Vs State Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 0663
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nyaya Sanhita, 2023- Section 3(5), 329(4), 332(c)Indian Penal Code, 1860- Section 34, 448, 451
High Courts15 May 2026Allowed
Ashok Kamal & Ors. Vs Prabhat Kamal Gupta & Ors
Delhi High Court · (2026) 05 DEL CK 0652
Registration Act, 1908- Section 17(2)
High Courts14 May 2026
Lufthansa German Airlines Vs Sudhin Sarkar & Anr.
Delhi High Court · (2026) 05 DEL CK 2240
Industrial Disputes Act, 1957-Section 2(s)
High Courts14 May 2026
Shivam Corporation India Vs Gem Sales Corporation
Delhi High Court · (2026) 05 DEL CK 2242
CPC-Order VII Rule 11, VII Rule 10Commercial Courts Act-Section 12ASuits Valuation Act-Section 11
High Courts14 May 2026
Central Bureau Of Investigation Vs Kuldeep Singh & Ors.
Delhi High Court · (2026) 05 DEL CK 2249
Contempt of Courts Act, 1971-Section 2(c), 15Cr.P.C.-Section 437AConstitution of India
High Courts14 May 2026
Shri Rajender Kumar Sharma Vs Shri Hari Krishan Aggarwal & Anr.
Delhi High Court · (2026) 05 DEL CK 2398
Code of Civil Procedure, 1908-Section 100Delhi Rent Control Act-Section 1(2), 2(1), 14(1)(e), 27, 50, Schedule 1, 2(1)Transfer of Property Act-Section 106
High Courts14 May 2026
Satyam Caterers Pvt Limited Vs Directorate Of Enforcement
Delhi High Court · (2026) 05 DEL CK 2297
Prevention of Money Laundering Act, 2002-Section 42
High Courts14 May 2026
Nasir Ahmad & Ors. Vs State Of Delhi
Delhi High Court · 2025 INSC 1192
Indian Penal Code, 1860-Sections 147, 148, 149, 302, 307, 308, 323, 34Code of Criminal Procedure, 1973-Sections 161, 162, 313Indian Evidence Act, 1872-Section 9
High Courts14 May 2026
Banwari Lal (Deceased) Through L.R'S Maya Devi Vs Shiv Charan & Ors.
Delhi High Court · (2026) 05 DEL CK 2514
Indian Succession Act, 1925-Section 228, 63, 281Indian Evidence Act, 1872-Section 68
High Courts14 May 2026
Mamta Malik & Ors. Vs Union Of India & Anr.
Delhi High Court · (2026) 05 DEL CK 2529
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 189-Section 123(c), 124-A
High Courts14 May 2026
Shashi Jaggi & Ors. Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 2539
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts14 May 2026
Union Of India & Anr. Vs Sameer Dnyandev Wankhere
Delhi High Court · (2026) 05 DEL CK 2431