High Courts21 Nov 2025Dismissed
Rachna Mehnidratta Vs Girdhari Lal
Delhi High Court · 2024 INSC 913
Civil Procedure Code, 1908-Section 104, Order XLIII Rule 1, 151, XXXIX Rules 1 and 2, 10Transfer of Property Act, 1882-Section 52
COURT ARCHIVE
Delhi High Court judgments, 2025
8,562 judgments · page 72 of 429
High Courts21 Nov 2025Allowed
Pankaj Kumar Pathak Vs Canara Bank Erstwhile Syndicate Bank Through Its General Manager
Delhi High Court · (2025) 11 DEL CK 2909
Syndicate Officer Employees (Conduct) Regulations, 1976-Regulation No. 3Syndicate Bank (Employees) Pension Regulations, 1995-Regulation No. 33, No. 33 (1), No. 33 (2)Syndicate Bank Officer Employees' (Discipline and Appeal) Regulations 1976
High Courts21 Nov 2025
Sunrise Sports (India) Private Limited Vs White Owl Sports Private Limited
Delhi High Court · (2025) 11 DEL CK 2891
Code of Civil Procedure, 1908-Section 104, Order XLIII Rule 1(a), VII Rule 10, VII Rule 11, 20, VIII Rule 2 to 5Negotiable Instruments Act-Section 138
High Courts21 Nov 2025Dismissed
Inder Dev Gupta & Ors. Vs Assistant Commissioner Of Income Tax Central Circle 2-Delhi
Delhi High Court · (2025) 11 DEL CK 2533
Income Tax Act, 1961-Section 148, 151A, 147, 144BTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2022CPC-Order 47 Rule 1
High Courts21 Nov 2025Dismissed
Sanjeev Krishan Sharma Vs Punjab National Bank & Anr.
Delhi High Court · (2025) 11 DEL CK 2299
Constitution of India-Article 226, 227, 32, 215Insolvency and Bankruptcy Code, 2016-Section 95, 99, 94, 97, 100, 60(5)(c), 95(1), 97(5)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1), 7(2)
High Courts21 Nov 2025Disposed Of
Mr. Sunny Sangwan Vs Dr. Saurabh Shandilya Through His Duly Constituted Attorney Mr. Nikhil Prasad Ojha & Anr.
Delhi High Court · (2025) 11 DEL CK 2281
Delhi High Court Act, 1966-Section 10Civil Procedure Code, 1908-Section 151, Order VIII Rule 1Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VII, 3 of Chapter IV
High Courts21 Nov 2025
Deputy Director Directorate Of Enforcement Vs Amlendu Pandey (D) Through Lr
Delhi High Court · (2025) 11 DEL CK 1971
Code of Criminal Procedure, 1973- Section 157, 173Indian Penal Code, 1860- Section 420, 467, 471Passports Act, 1967- Section 10(3), 12(1)
High Courts21 Nov 2025Disposed Of
Medilabo Rfp Inc Vs Controller Of Patents
Delhi High Court · (2025) 11 DEL CK 1970
Patents Act, 1970- Section 2(1)(j), 2(1)(ja), 3(d), 3(e), 3(i), 10(4)(c), 59, 117APatents Act, 1970- Rule 24B(5)
High Courts20 Nov 2025Dismissed
M/s. Jagat Singh Gurcharan Singh (Gurcharan Singh Deceased) Through Partner Smt. Surinder Kaur Vs Saurabh Arora & Ors.
Delhi High Court · (2025) 11 DEL CK 2310
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(4), 25B(5), 25B(8), 14(7)
High Courts20 Nov 2025Disposed Of
Madhu Jain Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2323
High Courts20 Nov 2025Allowed
Amish Bajaj & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2380
Indian Penal Code, 1860-Sections 498A, 406, 34, 354Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts20 Nov 2025Allowed
Mr. Naresh & Anr. Vs State (N.C.T. Of Delhi) & Anr.
Delhi High Court · (2025) 11 DEL CK 2365
Indian Penal Code, 1860-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts20 Nov 2025Allowed
Bharat Singh Tomar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2364
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320
High Courts20 Nov 2025Allowed
Nishit Jain & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2363
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts20 Nov 2025Dismissed
Walnut Pictures & Ors. Vs Rajyesh Kumar Patni
Delhi High Court · (2025) 11 DEL CK 2262
Code of Civil Procedure, 1908-Order XIII-A, VII Rule 14, VIII Rule 1, I Rule 10, XI Rule 4, XI Rule 1, 3 & 5, XXXVII, XIII-A Rule 3, XII Rule 6, XIV, 37 Rule 3Indian Evidence Act, 1872-Section 115Commercial Courts Act, 2015
High Courts20 Nov 2025Dismissed
M/S DSI Solution Pvt. Ltd. (OPC) Through Its Director Praveen Saini Vs Sh. Naresh Kumar Hooda
Delhi High Court · (2025) 11 DEL CK 2405
Constitution of India-Article 227CPC-Order VI Rule 17, VI Rule 15
High Courts20 Nov 2025Dismissed
Mr Nipun Gupta Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2394
Constitution of India-Article 226B.N.S.S., 2023-Section 528
High Courts20 Nov 2025Allowed
Rahul & Ors. Vs State Of NCT Of Delhi (Through SHO PS Maidan Garhi & Anr.)
Delhi High Court · (2025) 11 DEL CK 2441
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts20 Nov 2025Dismissed
Kuzbayeva Maral Vs The State N.C.T. Of Delhi
Delhi High Court · (2025) 11 DEL CK 2481
Code of Criminal Procedure-Section 439, 164, 161Indian Penal Code, 1860-Section 370, 366B, 419, 420, 465, 466, 467, 268, 471, 474, 109, 120B, 34, 174AImmoral Traffic (Prevention) Act, 1956-Section 3, 4, 5
High Courts20 Nov 2025Dismissed
Aienaddin Gurgij Vs Customs Through Air Customs Officer
Delhi High Court · (2025) 11 DEL CK 2479
Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 23, 29, 21(c), 23(c), 37, 37(1)(b)(ii), 53, 67