High Courts27 Nov 2025Dismissed

Jitesh @ Jitu Vs State NCT Of Delhi

Delhi High Court · (2025) 11 DEL CK 2444

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 105Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 21, 29, 37, 42IPC-Section 302, 307
High Courts27 Nov 2025Partly Allowed

Sh. Jagdish Singh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2965

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Sub-section (2) of Section 24Right to Information Act, 2005Land Acquisition Act, 1894
High Courts27 Nov 2025Dismissed

Sanjay Aggarwal Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2961

Prevention of Money Laundering Act, 2002-Section 3, 4, 5(1), 5(5), 8, 8(1), 26, 43(2), 48, 49, 50, 71Indian Penal Code, 1860-Section 120B, 420Prevention of Corruption Act, 1988-Section 3, 4(3), 13, 13(1)(d), 13(2), 17
High Courts27 Nov 2025Dismissed

Surender Basoya & Anr. Vs Sanjeev Joon

Delhi High Court · (2025) 11 DEL CK 2949

Code of Civil Procedure, 1908-Order VIII Rule 10, XV Rule 1, XIII-ANegotiable Instruments Act, 1881-Section 138Commercial Courts Act, 2015-Section 2(1)(c)
High Courts27 Nov 2025

Sunil Ahuja & Ors. Vs District & Sessions Judge (HQs) & Ors.

Delhi High Court · (2025) 11 DEL CK 2906

Fundamental Rules and Supplementary Rules-Rule 27 Explanation 16Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012Delhi High Court Establishment (Appointment and Conditions of Service) Rules, 1972
High Courts27 Nov 2025Disposed Of

Anju Khosla Vs Income Tax Officer Ward 15 1 Delhi & Anr.

Delhi High Court · 2024 INSC 754

Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 143(3), 147 to 151, 149, 149(1), 149(1)(b), 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Constitution of India-Article 142