High Courts20 Mar 2025Dismissed
Md.Ayaz Vs State Of Delhi
Delhi High Court · (2025) 03 DEL CK 1720
Criminal Procedure Code, 1973-Sections 397, 401, 161, 164Indian Penal Code, 1860-Sections 498A, 306, 302, 304, 107
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 476 of 531
High Courts20 Mar 2025Dismissed
Divya Rastogi Vs The State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1716
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr. P.C-Section 439IPC-Sections 420/408/467/468/471
High Courts20 Mar 2025Disposed Of
Neeraj Kumar Uttam Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1712
Constitution of India-Article 166CCS (Pension) Rules 1972-Rule 26(4)
High Courts20 Mar 2025Disposed Of
Ms Shyam Indus Power Solutions Pvt Ltd Vs Principal Commissioner CGST Delhi North
Delhi High Court · (2025) 03 DEL CK 1705
Service Tax Rules, 1994-Rule 5AFinance Act, 1994-Section 73, 73(4B)Central Goods And Services Act, 2017-Section 73(1), 73(9), 73(10), 74, 174(2)
High Courts20 Mar 2025Dismissed
Commissioner Of Income Tax (Exemptions) Vs Indian Broadcasting Foundation
Delhi High Court · (2025) 03 DEL CK 1096
Income Tax Act, 1961 - Section 11, 11(5), 11(5)(vii), 12, 12A, 13, 13(1)(d), 142(1), 143(2), 164(2), 260ACompanies Act, 1956 - Section 25
High Courts20 Mar 2025Disposed Of
G S C Industries Vs North Delhi Municipal Corporation
Delhi High Court · (2025) 03 DEL CK 1095
Delhi Municipal Corporation Act, 1957 - Section 156(1)
High Courts20 Mar 2025Disposed Of
Saleem Vs State (Nct Of Delhi)
Delhi High Court · (2025) 03 DEL CK 1094
Indian Penal Code, 1860 - Section 376(2)(g)
High Courts20 Mar 2025Dismissed
Kanishk Sharma Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 03 DEL CK 1093
Code of Criminal Procedure, 1973 - Section 164Bharatiya Nyaya Sanhita, 2023 - Section 63, 65Indian Penal Code, 1860 - Section 90, 375, 376, 377
High Courts20 Mar 2025Dismissed
Divya Rastogi Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1090
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 408,420, 467, 468, 471
High Courts20 Mar 2025Dismissed
Faith Constructions Vs N.W.G.E.L Church
Delhi High Court · (2025) 03 DEL CK 1085
Code of Civil Procedure, 1908 - Section 16, 17, 18, 19, 20Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 11, 11(5), 11(6), 21
High Courts19 Mar 2025Allowed
Ramesh Rajpal Vs Rohit Rajpal & Ors.
Delhi High Court · (2025) 03 DEL CK 1940
Code of Civil Procedure, 1908-Order XXIII Rule 3 and 3A, Section 151Registration Act, 1908-Section 17
High Courts19 Mar 2025Disposed Of
Gulshan Lal J. Manaktala Vs M/s Bodycare (I) P. Ltd.
Delhi High Court · (2025) 03 DEL CK 1977
Companies Act, 1956-Section 481, 481 (1), 555, 433 and 434, 454(5)Companies (Court) Rules, 1959-Rule 130
High Courts19 Mar 2025Disposed Of
M/s Intense Nutra Care & Anr. Vs Gireesh Sardana
Delhi High Court · (2025) 03 DEL CK 1975
High Courts19 Mar 2025Disposed Of
Smt Ishwari Keswani Vs Sh Gulshan Rai Kukreja & Anr.
Delhi High Court · (2025) 03 DEL CK 1972
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11
High Courts19 Mar 2025Dismissed
State Vs Praveen & Anr.
Delhi High Court · (2025) 03 DEL CK 1875
Code of Criminal Procedure, 1973-Section 378Indian Penal Code, 1860-Sections 392, 394, 308, 323, 342, 34
High Courts19 Mar 2025Disposed Of
Raj Mohini Juneja Vs State & Ors.
Delhi High Court · (2025) 03 DEL CK 1873
Indian Succession Act, 1956-Section 276
High Courts19 Mar 2025Disposed Of
Ms Priyanka Jain Vs M/S Shyam Spectra Pvt Ltd & Anr.
Delhi High Court · (2025) 03 DEL CK 1872
Arbitration and Conciliation Act, 1996-Section 11, 12 (2)
High Courts19 Mar 2025Dismissed
Inder Raj (Deceased Thr Lrs) Vs Malik Chand Grover & Ors.
Delhi High Court · (2025) 03 DEL CK 1822
CPC-Order VI Rule 17
High Courts19 Mar 2025Disposed Of
Babloo Vs Jawahar & Ors.
Delhi High Court · (2025) 03 DEL CK 1810
CPC-Order XVIII Rule 2, XXVI Rule 9, XVIII Rule 3
High Courts19 Mar 2025Disposed Of
Pradeep Kumar Vs Madan Singh & Anr.
Delhi High Court · (2025) 03 DEL CK 1809
Constitution of India-Article 227Bhartiya Sakshya Adhiniyam, 2023-Section 39