COURT ARCHIVE

Delhi High Court judgments, 2025

10,619 judgments · page 474 of 531

High Courts21 Mar 2025Dismissed

Commissioner Of Customs (ICD Import) Vs Suzuki Motorcycle India Pvt Ltd.

Delhi High Court · (2025) 03 DEL CK 2093

Customs Act, 1962-Sections 12, 14, 25, 27Customs Tariff Act, 1975-Sections 1, 2, 3; First Schedule, Second Schedule

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High Courts21 Mar 2025Disposed Of

Minda Spectrum Advisory Limited & Ors. Vs Jagdish Kumar & Anr.

Delhi High Court · (2025) 03 DEL CK 2084

CPC-Order VIII Rule 10 read with Order XIII-ATrade Marks Act, 1999-Sub-Section (1) of Section 135Delhi High Court (Original Side) Rules, 2018-Rule 3, 5 of Chapter XXIII

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High Courts21 Mar 2025Dismissed

Mohd Nasim Vs The State NCT Of Delhi

Delhi High Court · (2025) 03 DEL CK 2083

BNSS-Section 482Cr. PC-Section 438IPC-Section 302, 114, 34

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High Courts21 Mar 2025Dismissed

Ishwar Vs State (NCT Of Delhi)

Delhi High Court · (2025) 03 DEL CK 2070

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 482, 438IPC-Section 420, 467, 468, 471, 120-B, 448, 380, 411

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High Courts21 Mar 2025Disposed Of

Kotak Mahindra Bank Ltd Vs Directorate Of Enforcement & Ors.

Delhi High Court · (2025) 03 DEL CK 2064

Prevention of Money Laundering Act, 2002-Section 42, 26Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002

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High Courts21 Mar 2025Disposed Of

Mansura Brush Works Through Its Proprietor Mohammad Hashim Vs Commissioner Of Delhi Goods And Service Tax DGST & Ors.

Delhi High Court · (2025) 03 DEL CK 2047

Constitution of India-Article 226Central Goods and Services Tax Rules, 2017-Rule 21A, 21(a)CGST Act/DGST Act

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High Courts21 Mar 2025Dismissed

Narinder Kumar Vs Usha Rani Tuteja & Ors.

Delhi High Court · (2025) 03 DEL CK 1723

Indian Succession Act, 1925-Section 299, 63Indian Evidence Act, 1872-Section 68

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High Courts21 Mar 2025Disposed Of

The Manager Central Warehousing Corporation Vs Veer Singh D Through LRS & Ors.

Delhi High Court · (2025) 03 DEL CK 1714

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High Courts21 Mar 2025Dismissed

Devender Kumar Vs Union Of India & Ors

Delhi High Court · (2025) 03 DEL CK 1091

Constitution of India, 1950 - Article 226, 227Railway Protection Force Rules, 1987 - Rule 134(a), 134(b), 153

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High Courts21 Mar 2025Disposed Of

Siddharth Gupta Vs State (Nct Of Delhi)

Delhi High Court · (2025) 03 DEL CK 1089

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 164, 165, 318(4), 482, 528Negotiable Instruments Act, 1881 - Section 138

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High Courts21 Mar 2025Disposed Of

Rohit Kharera @ Rohit & Ors Vs State Of Nct Delhi & Anr

Delhi High Court · (2025) 03 DEL CK 1088

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(2)

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High Courts21 Mar 2025Disposed Of

Shakuntala & Ors Vs Murti Devi & Ors

Delhi High Court · (2025) 03 DEL CK 1087

Code of Civil Procedure, 1908 - Section 104, 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rules 1, Order 43 Rules 2

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High Courts21 Mar 2025Dismissed

Narinder Kumar Vs Usha Rani Tuteja & Ors

Delhi High Court · (2025) 03 DEL CK 1086

Indian Succession Act, 1925 - Section 299Evidence Act, 1872 - Section 63, 68

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High Courts21 Mar 2025Disposed Of

Afrid Khan Vs State Government Of Nct Of Delhi

Delhi High Court · (2025) 03 DEL CK 1084

Code of Criminal Procedure, 1973 - Section 161, 439, 482Indian Penal Code, 1860 - Section 34, 392, 395, 397, 412

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High Courts21 Mar 2025Disposed Of

Ramesh Chandra Vs Directorate Of Enforcement

Delhi High Court · (2025) 03 DEL CK 1083

Constitution of India, 1950 - Article 21, 32, 226Code of Criminal Procedure, 1973 - Section 437, 437(1), 439Indian Penal Code, 1860 - Section 34, 120B, 201, 406, 409, 420

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High Courts20 Mar 2025Disposed Of