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Delhi High Court judgments, 2025

10,619 judgments · page 464 of 531

High Courts01 Apr 2025Disposed Of

Rakesh Kumar Vs Saraswati Devi

Delhi High Court · (2025) 04 DEL CK 0918

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 16, 20, 21, 24, 24(1), 24(2), 24(5), Order 7 Rule 10, Order 7 Rule 11
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High Courts01 Apr 2025Dismissed

R K Nagpal Vs Priya Arora

Delhi High Court · (2025) 04 DEL CK 0915

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 9 Rule 2
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High Courts01 Apr 2025Disposed Of

Mohan Gupta Vs State (Govt Of Nct Delhi)

Delhi High Court · (2025) 04 DEL CK 0912

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 21(c), 25, 29, 36A(3), 37, 37(1)(b), 37(1)(b)(ii)
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High Courts01 Apr 2025Disposed Of

Obinna Augustin Ndububa Vs State (Govt Of Nct Delhi)

Delhi High Court · (2025) 04 DEL CK 0911

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 37, 37(1)(b)(ii)
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High Courts01 Apr 2025Disposed Of

Aman @ Azad Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 04 DEL CK 0910

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code ,1860 - Section 34, 302, 307, 411, 482Arms Act, 1959 - Section 25, 27, 54
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High Courts28 Mar 2025Dismissed

Mr Kanon Evarad @ Jekew Vs State Of NCT Of Delhi

Delhi High Court · (2025) 03 DEL CK 2071

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 201, 409, 419, 420, 467, 468, 471, 120-BInformation & Technology Act-Sections 43, 55(C), 66, 66(D)
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