High Courts01 Apr 2025Dismissed
Shahnaz Hussain Vs Suresh Dhanuka
Delhi High Court · (2025) 04 DEL CK 2041
Constitution of India-Article 226, 227Arbitration and Conciliation Act-Section 5, 16
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 462 of 531
High Courts01 Apr 2025Dismissed
J. Dalvin Suresh Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2025) 04 DEL CK 2040
Constitution of India-Article 226, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 230, 173, 180(3), 183, 193(6), 193(7)Bharatiya Nyaya Sanhita, 2023-Section 105, 106(1), 115(2), 290, 3(5)
High Courts01 Apr 2025Disposed Of
CHL Limited Vs M/s. Retail Concepts And Designs & Anr.
Delhi High Court · (2025) 04 DEL CK 2039
Arbitration and Conciliation Act, 1996-Section 12, IVth Schedule
High Courts01 Apr 2025Allowed
Aditya @ Jakhmi Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 2033
IPC-Section 307, 34Arms Act-Section 25, 27
High Courts01 Apr 2025Disposed Of
Seema Rani Vs Umesh Kumar Trehan
Delhi High Court · (2025) 04 DEL CK 2029
High Courts01 Apr 2025Allowed
Rohit Agrawal Vs M/S Amaze Solution & Ors.
Delhi High Court · (2025) 04 DEL CK 2028
High Courts01 Apr 2025Dismissed
R K Nagpal Vs Priya Arora
Delhi High Court · (2025) 04 DEL CK 2022
CPC-Order IX Rule 2Constitution of India-Article 227
High Courts01 Apr 2025Disposed Of
Chhalimuddin Vs State NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1989
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 29, 37, 50, 55
High Courts01 Apr 2025Dismissed
Planet Advertisement Pvt. Ltd. Vs Delhi Metro Rail Corporation & Anr.
Delhi High Court · (2025) 04 DEL CK 1978
High Courts01 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Po Log Sc Manish Kumar Singh
Delhi High Court · (2025) 04 DEL CK 1825
2008 Entitlement Rules-Rule 76
High Courts01 Apr 2025Allowed
Ibibo Group Pvt. Ltd. Vs Satyendra Kumar Singh & Anr.
Delhi High Court · (2025) 04 DEL CK 1822
Trade Marks Act, 1999-Sections 9, 11, 18, 47, 57Tribunal Reforms Act, 2021
High Courts01 Apr 2025Dismissed
Union Of India & Ors. Vs Ex LCOM (TAC) Anil Kumar
Delhi High Court · (2025) 04 DEL CK 1816
2008 Entitlement Rules-Rule 76
High Courts01 Apr 2025Dismissed
Union Of India & Ors. Vs WO Binod Kumar Sah (Retd)
Delhi High Court · (2025) 04 DEL CK 1815
2008 Entitlement Rules-Rule 75
High Courts01 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Hfo Patil Rajkumar Dhansingh
Delhi High Court · (2025) 04 DEL CK 1812
2008 Entitlement Rules-Rule 75
High Courts01 Apr 2025Disposed Of
Rakesh Kumar Vs Saraswati Devi
Delhi High Court · (2025) 04 DEL CK 1807
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 16, 20, 21, 24, 24(1), 24(2), 24(5), Order 7 Rule 10, 7 Rule 11
High Courts01 Apr 2025Disposed Of
Biswajit Ghosh & Ors. Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 1805
High Courts01 Apr 2025Dismissed
Dhanpati @ Dhanwanti Vs State & Anr.
Delhi High Court · (2025) 04 DEL CK 1967
Code of Criminal Procedure, 1973-Sections 482, 156(3), 197, 200, 204, 245IPC-Sections 166A, 167, 193, 201, 203, 352, 464, 506, 120B, 376, 509, 220, 323, 330, 348, 506-B, 34
High Courts01 Apr 2025
Mohan Gupta Vs State Govt. of NCT of Delhi
Delhi High Court · (2025) 04 DEL CK 1960
BNSS 2023-Section 483NDPS Act, 1985-Sections 21, 21(c), 25, 29, 36A(3), 37, 37(1)(b), 37(1)(b)(ii)Constitution of India-Article 21
High Courts01 Apr 2025Allowed
Shabaz @ Nanhe Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 1953
BNSS, 2023-Section 483, 528Cr.P.C.-Section 439, 482, 161NDPS Act-Sections 21, 25, 29, 37, 52A, 67
High Courts01 Apr 2025Allowed
S.C. Bajaj Vs State & Anr.
Delhi High Court · (2025) 04 DEL CK 1945
Negotiable Instruments Act, 1881-Section 138, 142, 139, 118Indian Evidence Act, 1872-Section 114(g), 114Income Tax Act, 1961-Section 269 SS