High Courts17 Apr 2025Dismissed
Shashank Garg Vs State & Ors
Delhi High Court · (2025) 04 DEL CK 1036
Code of Criminal Procedure Code, 1973 - Section 156(3), 203, 482Indian Penal Code , 1860 - Section 34, 107, 109, 120B, 342, 406, 420
COURT ARCHIVE
Delhi High Court judgments, 2025
10,619 judgments · page 438 of 531
High Courts17 Apr 2025Disposed Of
Dr Jwala Prasad Vs Union Of India Ministry Of Culture And Others
Delhi High Court · (2025) 04 DEL CK 1035
Delhi High Courts Act, 1966 - Section 10
High Courts17 Apr 2025Allowed
Ashok Kumar Singh Vs State & Anr
Delhi High Court · (2025) 04 DEL CK 1034
Constitution of India, 1950 - Article 14, 15, 21Code of Criminal Procedure Code, 1973 - Section 198, 482Indian Penal Code , 1860 - Section 406, 497, 498A
High Courts17 Apr 2025Dismissed
RMS Consultants Pvt. Ltd. & Ors Vs Tridiva Ergonomic Interiors (P) Ltd
Delhi High Court · (2025) 04 DEL CK 1033
Code of Civil Procedure, 1908 - Section 96Commercial Courts Act, 2015 - Section 13
High Courts17 Apr 2025Disposed Of
Mam Chand @ M.C. Mahesh Vs Shri Vijay Kumar Khanna And Ors
Delhi High Court · (2025) 04 DEL CK 1032
Code of Civil Procedure, 1908 - Section 2(2), Order 7 Rule 11
High Courts17 Apr 2025Dismissed
ABC Infosystems Private Limited & Anr Vs ABS India Private Limited
Delhi High Court · (2025) 04 DEL CK 1031
Code of Civil Procedure, 1908 - Section 96, 151, Order 38 Rule 5, Order 41 Rule 27Commercial Courts Act, 2015 - Section 12A, 13(1A)Central Sales Tax Act, 1956 - Section 9(2)
High Courts17 Apr 2025Disposed Of
Mayank Ahuja Vs Commissioner Delhi Police & Ors
Delhi High Court · (2025) 04 DEL CK 1030
High Courts17 Apr 2025Allowed
Meera Devi Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1029
High Courts17 Apr 2025Allowed
M/s MGI Developers And Promoters And Anr Vs Sumit Bansal
Delhi High Court · (2025) 04 DEL CK 1028
Code of Criminal Procedure Code, 1973 - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 - Section 138, 139, 141, 142
High Courts17 Apr 2025Disposed Of
Himanshu Shekhar Vs Mamta Shekhar
Delhi High Court · (2025) 04 DEL CK 1027
High Courts17 Apr 2025Disposed Of
Mohd Iqbal & Ors Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 1026
High Courts17 Apr 2025Disposed Of
M/s Singh Finlease Pvt. Ltd Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2025) 04 DEL CK 1025
Indian Penal Code , 1860 - Section 34, 120B, 420, 467, 468
High Courts17 Apr 2025Dismissed
Manoj Goyal Vs Sumit Bansal
Delhi High Court · (2025) 04 DEL CK 1024
Code of Criminal Procedure Code, 1973 - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 - Section 138, 139, 141, 142
High Courts17 Apr 2025Disposed Of
National Insurance Co. Ltd Vs Harendra Singh @ Harendra Chaudhary & Anr
Delhi High Court · (2025) 04 DEL CK 1023
Employees' Compensation Act, 1923 - Section 2(g), 2(l), 4, 4A(3), 4A(3)(b)
High Courts17 Apr 2025Disposed Of
Kurmamoses Vs Sunspot Cafe Private Limited
Delhi High Court · (2025) 04 DEL CK 1022
High Courts17 Apr 2025Dismissed
Hippocampus Infotech Private Ltd And Anr Through Director/Authorised Signatory Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 1010
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure Code, 1973 - Section 311, 313Negotiable Instruments Act, 1881 - Section 138, 145(2)
High Courts17 Apr 2025Dismissed
Union Of India & Anr Vs Sudhir Tyagi
Delhi High Court · (2025) 04 DEL CK 1009
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151Arbitration & Conciliation Act, 1996 - Section 31, 31(7)(a), 31(7)(b), 34, 36
High Courts16 Apr 2025Dismissed
Ashish Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2429
FCI (Staff) Regulations, 1971-Regulation 9 (a), 9 (b) (i)Constitution of India-Article 14, 16(1)
High Courts16 Apr 2025Disposed Of
HSH Nordbank AG Vs Goodwill Hospital And Research Centre Limited
Delhi High Court · (2025) 04 DEL CK 2169
Companies Act, 1956-Sections 433, 434, 439, 441, 454, 456, 481, 555Companies (Court) Rules, 1959-Rule 130Limitation Act, 1963
High Courts16 Apr 2025Dismissed
Harbhajan Singh Vs Chanchal Singh Deol & Ors.
Delhi High Court · (2025) 04 DEL CK 2164
Code of Civil Procedure, 1908-Section 115, 149, 151, Order VII Rule 11, VII Rule 11(c)