High Courts14 Jan 2025Disposed Of

Mohd Tahir Hussain Vs State (Nct Of Delhi)

Delhi High Court · (2025) 01 DEL CK 1672

Constitution of India, 1950 - Article 84, 173Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 479, 483Code of Criminal Procedure, 1973 - Section 436A
High Courts14 Jan 2025ii Ravi Sharma v. State (NCT of Delhi)

Delhi Administration Vs Hari Chand

Delhi High Court · (2025) 01 DEL CK 1669

Code of Criminal Procedure, 1973 - Section 251, 313, 378Prevention of Food Adulteration Act, 1954 - Section 7, 16, 16(1)
High Courts14 Jan 2025Disposed Of

Mithlesh Kumar & Ors Vs State

Delhi High Court · (2025) 01 DEL CK 1668

Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 34, 308, 323
High Courts13 Jan 2025

Alemla Jamir Vs National Investigation Agency

Delhi High Court · (2025) 01 DEL CK 2090

National Investigation Agency (NIA) Act, 2008-Section 21(4)Unlawful Activities (Prevention) Act, 1967-Sections 10, 13, 15, 16, 17, 18, 18A, 20, 21, 43-D(5)Indian Penal Code, 1860-Sections 120B, 201, 302, 384, 465, 467, 471