High Courts29 Jan 2025Disposed Of
Sachin Vs Nitesh Kumar Mishra
Delhi High Court · (2025) 01 DEL CK 1807
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 396 of 410
High Courts29 Jan 2025Disposed Of
Smt. Savitri Devi Vs Smt. Saraswati Devi
Delhi High Court · (2025) 01 DEL CK 1806
High Courts29 Jan 2025Dismissed
Manohar Singh Vs N.T.P.C. Ltd
Delhi High Court · (2025) 01 DEL CK 1805
Code of Criminal Procedure, 1973 - Section 200Indian Penal Code, 1860 - Section 191, 192, 193, 194, 195, 218
High Courts29 Jan 2025Disposed Of
Deepak & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1804
High Courts29 Jan 2025Dismissed
Vikash @ Pareek Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1786
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)
High Courts29 Jan 2025Disposed Of
Union Public Service Commission Vs Mukesh Kumar Rohilla & Ors
Delhi High Court · (2025) 01 DEL CK 1785
High Courts29 Jan 2025Dismissed
Om Prakash @ Fauji Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1784
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)
High Courts29 Jan 2025Disposed Of
State (Gnct Of Delhi) Vs Shakeel Ahmed @ Durrani
Delhi High Court · (2025) 01 DEL CK 1783
Code of Criminal Procedure, 1973 - Section 397, 401, 482Indian Penal Code, 1860 - Section 34, 120B, 207, 302, 307Limitation Act, 1963 - Section 5
High Courts29 Jan 2025Dismissed
Himanshu Singla Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 01 DEL CK 1782
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 438Bharatiya Nyaya Sanhita, 2023 - Section 64(2)(m)Code of Criminal Procedure, 1973 - Section 387, 482
High Courts29 Jan 2025Disposed Of
Suleman Samad Vs State Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1781
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 479, 483Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 354, 354A
High Courts28 Jan 2025Partly Allowed
Raju @ Chanakya Vs The State (Govt. Of NCT) Delhi
Delhi High Court · (2025) 01 DEL CK 2097
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415 (2)Indian Penal Code, 1860-Section 302, 34, 300, Exception 1 to Section 300, Exception 4 of Section 300, 304 Part I, 304 Part IICode of Criminal Procedure-Section 164, 313
High Courts28 Jan 2025
MDC Pharmaceuticals Private Limited Vs Employee State Insurance Corporation Through Its Director General & Ors.
Delhi High Court · (2025) 01 DEL CK 2044
High Courts28 Jan 2025
Ajay Kumar Vashist Vs Union Of India, Through Its Secretary, Ministry Of Home Affairs & Ors.
Delhi High Court · (2025) 01 DEL CK 2054
Letters Patent-Clause XPP Act, 1971-Section 3B(2) & (3)
High Courts28 Jan 2025
Naresh Kumar Jain Vs R.L. Kapoor Since Deceased & Ors.
Delhi High Court · (2025) 01 DEL CK 2059
Code of Civil Procedure, 1908 (CPC)-Order VII Rule 10, XXI Rule 58, XXI Rule 97, XXI Rule 97(2), XXI Rule 98, XXI Rule 99, XXI Rule 100, XXI Rule 101, XXI Rule 102, XXI Rule 103, XXI Rules 97 to 106, Section 11, 96, 100, 151Delhi Land Reforms Act, 1954-Section 185Transfer of Property Act, 1882-Section 52
High Courts28 Jan 2025
Iqbal Singh Through Lrs & Ors. Vs Hari Kishan Lal Through Lrs
Delhi High Court · (2025) 01 DEL CK 2067
Code of Criminal Procedure, 1973-Section 145Code of Civil Procedure, 1908-Order 23 Rule 1(4), 2 Rule 2, Section 11, 100Indian Evidence Act, 1872-Section 90
High Courts28 Jan 2025
Reliance General Insurance Company Ltd. Vs Gaurav
Delhi High Court · (2025) 01 DEL CK 1965
Indian Evidence Act-Section 65-B
High Courts28 Jan 2025
Public Information Officer Office Of District Vs Mr. Harish Lamba
Delhi High Court · (2025) 01 DEL CK 1986
Right to Information Act, 2005-Section 2(f), 7(9), 8(1)(d), 8(1)(e), 22, 28(1)Delhi District Courts (Right to Information) Rules, 2008-Rule 7(iv), (v), (vi), (vii), (ix)Official Secrets Act, 1923
High Courts28 Jan 2025
Rakesh Kumar Vs Central Public Information Officer & Anr.
Delhi High Court · (2025) 01 DEL CK 1995
Right to Information Act, 2005-Section 8(1)(j), 11
High Courts28 Jan 2025
Surender Singh Vs M/s Dilshad Engineering Works & Anr.
Delhi High Court · (2025) 01 DEL CK 2002
Evidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122Transfer of Property Act
High Courts28 Jan 2025
Ajabs Academy Pvt Ltd Vs The Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2025) 01 DEL CK 2004