High Courts06 Mar 2025Allowed
Dr. Pawan Kumar Jain Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 03 DEL CK 1704
COURT ARCHIVE
Delhi High Court judgments, 2025
8,182 judgments · page 368 of 410
High Courts06 Mar 2025Disposed Of
Nakul Manuja Vs Delhi Development Authority
Delhi High Court · (2025) 03 DEL CK 1013
High Courts06 Mar 2025Dismissed
Meenu Saluja Vs State Government Of Nct Of Delhi Through Sho, P.S. Jagapuri & Ors
Delhi High Court · (2025) 03 DEL CK 1007
Constitution of India, 1950 - Article 21, 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts06 Mar 2025,Dismissed,,No,No 5129059,Ramada International
Rattan India Power Ltd Vs Bharat Heavy Electricals Ltd
Delhi High Court · (2025) 03 DEL CK 1000
Code of Civil Procedure, 1908 - Order 8 Rule 5(1), Order 12 Rule 6Arbitration and Conciliation Act, 1996 - Section 31(6), 34Transfer of Property Act 1882 - Section 114
High Courts06 Mar 2025Disposed Of
Dr. Mohd Shoeb Ali Vs Banking Ombudsman & Ors
Delhi High Court · (2025) 03 DEL CK 0995
High Courts06 Mar 2025Disposed Of
Kundan Kumar @ Gore Vs Central Bureau Of Investigation
Delhi High Court · (2025) 03 DEL CK 0994
Code of Criminal Procedure, 1973 - Section 41A, 160, 438, 482Indian Penal Code, 1860 - Section 120B, 420Information Technology Act, 2000 - Section 66C, 66D
High Courts06 Mar 2025Disposed Of
Abhishek Gupta Vs State Bank Of India
Delhi High Court · (2025) 03 DEL CK 0993
High Courts06 Mar 2025Disposed Of
Rajesh Breja Vs State
Delhi High Court · (2025) 03 DEL CK 0992
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Code of Criminal Procedure, 1973 - Section 306, 439Indian Penal Code, 1860 - Section 115, 120B, 302
High Courts06 Mar 2025Dismissed
C Sharma Vs Navdeep Singh & Ors
Delhi High Court · (2025) 03 DEL CK 0980
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 200, 203, 482
High Courts05 Mar 2025Disposed Of
Bhupender Singh Vs M/s Olive Exim
Delhi High Court · (2025) 03 DEL CK 1920
High Courts05 Mar 2025Disposed Of
Union Of India & Ors. Vs Nisha
Delhi High Court · (2025) 03 DEL CK 1955
High Courts05 Mar 2025Dismissed
Union Of India & Ors. Vs Suresh Kumar Azad
Delhi High Court · (2025) 03 DEL CK 1953
High Courts05 Mar 2025Dismissed
Commissioner Of Police & Ors. Vs Pratap Singh & Ors.
Delhi High Court · (2025) 03 DEL CK 1952
Prevention of Corruption Act-Section 7/13 (1)(a)(d) and 13(2)IPC-Section 384/120-B/34Constitution of India-Article 226
High Courts05 Mar 2025Disposed Of
Dr Smita Naram Vs Registrar Of Trademarks & Ors.
Delhi High Court · (2025) 03 DEL CK 2080
Trademarks Act, 1999-Section 91Trademark Rules, 2002-Rule 56(4)Right to Information Act, 2005
High Courts05 Mar 2025
Devi Charan & Anr. Vs Ranpat Singh & Ors.
Delhi High Court · (2025) 03 DEL CK 2074
Constitution of India-Article 227CPC-Order 47, 7 Rule 3, 22 Rule 3
High Courts05 Mar 2025Allowed
Prema Ram Ex BSF Constable Vs Union Of India & Ors.
Delhi High Court · (2025) 03 DEL CK 1701
BSF Act, 1968-Section 40, 46, 117(2)BSF Rules, 1969-Rule 45, 46, 48, 51, 89, 90, 142, 142(2), 145Constitution of India-Article 226
High Courts05 Mar 2025Dismissed
Commissioner Of Police & Ors Vs Pratap Singh & Ors
Delhi High Court · (2025) 03 DEL CK 0996
Constitution of India, 1950 - Article 226Indian Penal Code, 1860 - Section 34, 120B, 384Prevention of Corruption Act, 1988 - Section 7, 13(1)(a), 13(1)(d), 13(2)
High Courts05 Mar 2025Disposed Of
Prema Ram Ex Bsf Constable Vs UOI & Ors
Delhi High Court · (2025) 03 DEL CK 0984
Constitution of India, 1950 - Article 226Prevention Of Corruption Act, 1988 - Section 7, 13(1)(e), 13(2)Border Security Force Act, 1968 - Section 40, 46, 117(2), 142(2)
High Courts05 Mar 2025Disposed Of
Som Dutt Sharma Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 03 DEL CK 0983
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 23, 29, 37, 50, 52A, 52A(2), 54
High Courts05 Mar 2025Disposed Of
Bhupender Singh Vs M/S Olive Exim
Delhi High Court · (2025) 03 DEL CK 0982