High Courts04 Feb 2025
M/S Ramjas Foundation Vs Babbal Bhatia
Delhi High Court · (2025) 02 DEL CK 1634
COURT ARCHIVE
Delhi High Court judgments, 2025
6,903 judgments · page 323 of 346
High Courts04 Feb 2025
Satpal Khurana Vs Beerwati
Delhi High Court · (2025) 02 DEL CK 1633
Delhi Rent Control Act, 1958-Section 25-B(8), 25-B(5)
High Courts04 Feb 2025
Ashok Kumar Chopra Vs Hotel Zodiac Pvt. Ltd.
Delhi High Court · (2025) 02 DEL CK 1632
High Courts04 Feb 2025
Satya Narain Gupta Vs Anil Kumar Bansal
Delhi High Court · (2025) 02 DEL CK 1631
DRC Act-Section 25-B(8), sub-section (5)
High Courts04 Feb 2025
Shri Deepak Rathi & Anr. Vs Shri Shubham Jain
Delhi High Court · (2025) 02 DEL CK 1719
High Courts04 Feb 2025
Sushil Sagar Vs M/s Prabhdit Associates Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1720
High Courts04 Feb 2025
Pr. Commissioner Of Income Tax -7 Vs Urban Land Management Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1560
Income Tax Act, 1961-Section 260A, 14AFinance Act 2022
High Courts04 Feb 2025
Jagdish Yadav Vs New Delhi Municipal Council
Delhi High Court · (2025) 02 DEL CK 1556
Letters Patent Act, 1866-Clause X
High Courts04 Feb 2025
Dr. Rashmi Saluja Vs Religare Enterprises Limited
Delhi High Court · (2025) 02 DEL CK 1553
Code of Civil Procedure, 1908-Order XXXIX Rule 1, XXXIX Rule 2Companies Act, 1956Companies Act, 2013-Section 100, 152, 173(2), 196, 197, 198, Schedule V
High Courts04 Feb 2025
COWI India Pvt Ltd Vs Pinnacle Air Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1545
Companies Act, 1956-Section 433(e), 434(1)(a), 439, 485, 10ECompanies Act, 2013-Section 434, 434(c), 290Companies (Court) Rules, 1959-Rule 26
High Courts04 Feb 2025Allowed
Khalil Ahmad Vs Jatin Sachdeva & Ors.
Delhi High Court · (2025) 02 DEL CK 1548
High Courts04 Feb 2025
Bharat Yatra Trust & Ors. Vs H.N Sharma
Delhi High Court · (2025) 02 DEL CK 1546
Code of Civil Procedure, 1908-Section 92, 92(1)
High Courts04 Feb 2025
Deepak Gupta Vs Dharmendra Kumar Gupta
Delhi High Court · (2025) 02 DEL CK 1543
CPC-Order XXXVII; Order XXXVII Rule 6(a)
High Courts04 Feb 2025
Delhi Metro Welfare Organisation Vs Ombudsman Reserve Bank Of India & Anr.
Delhi High Court · (2025) 02 DEL CK 1539
High Courts04 Feb 2025
Oriental Insurance Company Limited Vs M/S Globe Capital Market Limited
Delhi High Court · (2025) 02 DEL CK 1528
Constitution of India-Article 227Consumer Protection Act, 2019-Section 58(1)(b)Limitation Act, 1963-Section 5
High Courts04 Feb 2025Allowed
Marfing Tamang @ Maaina Tamang Vs State (NCT Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1525
Code of Criminal Procedure, 1973-Sections 50, 57, 164, 482Indian Penal Code, 1860-Sections 34, 109, 120B, 328, 342, 344, 365, 368, 370, 370(A), 372, 373, 376, 406, 498AImmoral Traffic (Prevention) Act, 1956-Sections 3, 4, 5, 6
High Courts04 Feb 2025
Goodearth Bricks Pvt Ltd Vs Movie Time Cinema Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1521
Constitution of India-Article 227Code of Civil Procedure-Order 7 Rule 14, 7 Rule 14(3), 11 Rule 1, 11 Rule 1 sub-Rule 1, 11 Rule 1 sub-Rule 3, 11 Rule 1(4), 11 Rule 1(5)Commercial Courts Act, 2015-Section 16
High Courts04 Feb 2025
Fateh Singh Chauhan Vs Union Of India & Ors.
Delhi High Court · (2025) 02 DEL CK 1722