High Courts10 Feb 2025Disposed Of
Abhijeet Kumar Vs State Of Delhi And Anr
Delhi High Court · (2025) 02 DEL CK 1087
Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483, 528Indian Penal Code, 1860 - Section 323, 376, 376(2)(n), 377, 506, 509
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 322 of 346
High Courts10 Feb 2025Disposed Of
United India Insurance Co Ltd Vs Anju Gupta & Ors
Delhi High Court · (2025) 02 DEL CK 1086
Indian Penal Code, 1860 - Section 279, 304A, 337Motor Vehicles Act, 1988 - Section 140, 166
High Courts10 Feb 2025Disposed Of
Indian Railways Catering And Tourism Corp. Ltd. (IRCTC) Vs M/s Brandavan Food Products
Delhi High Court · (2025) 02 DEL CK 1085
Constitution of India, 1950 - Article 226Arbitration and Conciliation Act, 1996 - Section 28(2), 34, 34(2), 34(2A), 37e Limitation Act, 1963 - Section 14
High Courts07 Feb 2025Dismissed
M/s Addichem Speciality LLP Vs Special Commissioner I, Department Of Trade And Taxes And Anr
Delhi High Court · (2025) 02 DEL CK 1084
Constitution of India, 1950 - Article 142, 226Code of Criminal Procedure, 1973 - Section 340Central and Goods Services Tax Act, 2017 - Section 29(2), 107, 107(1), 107(4)
High Courts06 Feb 2025
Union Of India & Ors. Vs Col. Pergat Singh
Delhi High Court · (2025) 02 DEL CK 1717
High Courts06 Feb 2025Dismissed
Ashish Bhalla Vs State
Delhi High Court · (2025) 02 DEL CK 1083
Indian Penal Code, 1860 - Section 34, 120B, 406, 409, 420
High Courts06 Feb 2025Dismissed
Sunil Gandhi Vs State
Delhi High Court · (2025) 02 DEL CK 1082
Indian Penal Code, 1860 - Section 34, 120B, 406, 409, 420
High Courts06 Feb 2025Disposed Of
Rocktek Infra Services Pvt. Ltd Vs Principal Commissioner Of Customs (Import)
Delhi High Court · (2025) 02 DEL CK 1081
Constitution of India, 1950 - Article 226, 227
High Courts06 Feb 2025Disposed Of
Ex Constable Parrmar Mahendra Kumar Konabhai Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1080
Constitution of India, 1950 - Article 226Border Security Force Act, 1968 - Section 20(b), 26, 40, 64, 74, 101(4), 116, 117(2), 120, 145(2)Border Security Force Rules, 1969 - Rule 45, 90, 142(2)
High Courts06 Feb 2025Disposed Of
Mrs. Ansari Asmabanu Imdadali Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1079
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37, 42, 50, 52A
High Courts06 Feb 2025Dismissed
Dr. Rashmi Saluja Vs Religare Enterprises Limited
Delhi High Court · (2025) 02 DEL CK 1078
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Reserve Bank of India Act, 1934 - Section 45Companies Act, 2013 - Section 100, 152, 196
High Courts06 Feb 2025Dismissed
Dr. Aadhar Khera Vs State (Govt. Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1077
Code of Criminal Procedure, 1973 - Section 41A, 82, 91, 161, 437, 438Indian Penal Code, 1860 - Section 120B, 408, 420, 467, 468, 471
High Courts04 Feb 2025
Johnson & Johnson Pte. Ltd. Vs Mr. Abbireddi Satish Kumar & Ors.
Delhi High Court · (2025) 02 DEL CK 1587
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10, Section 151, 20(c)Trade Marks Act, 1999-Section 134(1), 27, 29, 2(2)(c), 28, 56
High Courts04 Feb 2025
Dr. Jairam & Anr. Vs State (NCT Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1585
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 405, 406, 34, 498-A, 312, 313, 323, 504, 506
High Courts04 Feb 2025
Yasin @ Gilli Vs The State Of NCT Delhi (Through SHO Subzi Mandi)
Delhi High Court · (2025) 02 DEL CK 1594
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 201, 120B, 34Cr.P.C.-Sections 161, 164
High Courts04 Feb 2025
Akhileshwar Kumar Vs State Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1592
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528Bharatiya Nyaya Sanhita, 2023-Section 319(2), 318(4), 61(2)
High Courts04 Feb 2025
Chand Behari (Deceased) Thr Lrs Vs Union Of India & Anr
Delhi High Court · (2025) 02 DEL CK 1590
Land Acquisition Act, 1894-Section 4, 6, 17, 18, 19, 54
High Courts04 Feb 2025
Surjeet Singh Bindra Vs M/s Prabhdit Associates Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1588
High Courts04 Feb 2025
M/S K D R Pvt Ltd Vs M/S Prabhdit Associates Pvt Ltd
Delhi High Court · (2025) 02 DEL CK 1612