High Courts13 Jan 2025
Alemla Jamir Vs National Investigation Agency
Delhi High Court · (2025) 01 DEL CK 1660
xxvi Maneka Gandhi vs. Union of India (1978) 1 SCC 248.
COURT ARCHIVE
Delhi High Court judgments, 2025
6,365 judgments · page 316 of 319
High Courts13 Jan 2025Disposed Of
Rinku @ Gajendra Vs Shyambir Pathak & Ors
Delhi High Court · (2025) 01 DEL CK 1665
Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 173
High Courts13 Jan 2025Dismissed
Oriental Insurance Co Ltd Vs Vijender Singh @ Bijender Singh & Ors
Delhi High Court · (2025) 01 DEL CK 1664
Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 173
High Courts13 Jan 2025Disposed Of
Taekwondo Federation Of India Vs Indian Olympic Association & Ors
Delhi High Court · (2025) 01 DEL CK 1663
High Courts13 Jan 2025Dismissed
Smt Raj Rani Since Deceased Through Legal Heir Sh. Brij Mohan Vs Sh. Naresh Kumar, Chief Secretary, Nct Of Delhi & Ors
Delhi High Court · (2025) 01 DEL CK 1662
High Courts10 Jan 2025
K S Bakshi & Ors. Vs Surinder Nath HUF & Anr.
Delhi High Court · (2025) 01 DEL CK 2048
Delhi Rent Control Act, 1958-Section 14 (1) (e), 27, 3(c), 26, 25-B(8)Evidence Act, 1872-Section 116Bharatiya Sakshya Adhiniyam, 2023-Section 122
High Courts10 Jan 2025
Pitambar Bishwa Karma Vs The State (Govt Of Nct) Delhi
Delhi High Court · (2025) 01 DEL CK 2050
Code of Criminal Procedure, 1973-Section 374(2), 383, 161, 311Indian Penal Code-Section 302
High Courts10 Jan 2025
S Harcharan Singh Vs Naresh Kumar Bhardwaj
Delhi High Court · (2025) 01 DEL CK 2053
High Courts10 Jan 2025
Qayamuddin & Anr. Vs Nisar Ahmed Alias Nadeem & Ors.
Delhi High Court · (2025) 01 DEL CK 2056
High Courts10 Jan 2025
Tek Travels Private Limited Vs Gursahib Singh Sethi & Ors.
Delhi High Court · (2025) 01 DEL CK 1951
CPC-Order IX Rule 7, XI Rule 7, XIIIA, XXXIX Rules 1 and 2, Section 151Advocates Act, 1961-Section 35
High Courts10 Jan 2025Allowed
Rtd. Brig. S.C. Kuthiala Vs Sh. Rajan Kuthiala & Ors.
Delhi High Court · (2025) 01 DEL CK 1960
CPC-Section 151, Order VII Rule 11, VII Rule 11(d), XXIII Rule 1, II Rule 2, 11, 100Specific Relief Act, 1963-Section 34Limitation Act, 1963-Article 59
High Courts10 Jan 2025
Lachman Dass Vs Delhi Development Authority
Delhi High Court · (2025) 01 DEL CK 1968
High Courts10 Jan 2025
Habib Ahmad Vs The Commissioner Mcd & Ors
Delhi High Court · (2025) 01 DEL CK 1985
High Courts10 Jan 2025Disposed Of
Md Heydaitullah Vs National Investigation Agency
Delhi High Court · (2025) 01 DEL CK 1657
Code of Criminal Procedure, 1973 - Section 437, 482Indian Penal Code, 1860 - Section 124A, 153A, 153BNational Investigation Act, 2008 - Section 21(4)
High Courts10 Jan 2025
Pitambar Bishwa Karma Vs State (Govt Of Nct) Delhi
Delhi High Court · (2025) 01 DEL CK 1656
Code of Criminal Procedure, 1973 - Section 161, 311, 374(2), 383Indian Penal Code, 1860 - Section 302
High Courts10 Jan 2025Disposed Of
Sonansh Creations Pvt Ltd Vs Assisstant Commissioner Of Income Tax And Anr
Delhi High Court · (2025) 01 DEL CK 1658
Income Tax Act, 1961 - Section 132, 132A, 147, 148, 148A, 148A(b), 148A(d)
High Courts10 Jan 2025Disposed Of
Urmila Vs Govt Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1655
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 302
High Courts10 Jan 2025Disposed Of
Ms. Utkarsha Lal Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1654
High Courts10 Jan 2025Disposed Of
Gautam Thadani Vs Director Income Tax (Investigation) And Anr
Delhi High Court · (2025) 01 DEL CK 1653
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 131, 131(1A), 132, 132A, 132A(1)(c), 132B, 142(1), 148, 153A, 153A(1), 153A(1)(b), 153B(1)(a)Income Tax Act, 1922 - Section 37
High Courts10 Jan 2025Allowed
Lachman Dass Vs Delhi Development Authority
Delhi High Court · (2025) 01 DEL CK 1652