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Delhi High Court judgments, 2025

6,365 judgments · page 260 of 319

High Courts24 Mar 2025Disposed Of

Major Shubhra Verma Vs Lieutenant General Gurbirpal Singh

Delhi High Court · (2025) 03 DEL CK 1715

Code of Civil Procedure, 1908-Section 114, Order XLVIINational Cadet Corps (Whole Time Lady Officers Recruitment Rules, 1995Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 13(2), 13(3), 14, 17, 18, 18(1)
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High Courts24 Mar 2025Dismissed

F. Hoffmann La Roche Ag & Anr Vs Natco Pharma Limited

Delhi High Court · (2025) 03 DEL CK 1123

Constitution of India, 1950 - Article 22, 51A, 136Code of Civil Procedure, 1908 - Order 12 Rule 6Patents Act, 1970 - Section 2(1)(l), 3(d), 8, 13(2), 64(1)(d), 64(1)(e), 64(1)(f), 64(1)(j), 64(1)(m), 70(2)(a)
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High Courts24 Mar 2025Disposed Of

Savjal Ansari Vs State Ncyt Of Delhi

Delhi High Court · (2025) 03 DEL CK 1122

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 34, 201, 302
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High Courts21 Mar 2025Disposed Of

Sunil Kumar Vs The State

Delhi High Court · (2025) 03 DEL CK 1944

Indian Succession Act, 1925-Section 278, 232(a)Hindu Succession Act, 1956-Section 8, 15(1)(a)
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