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Delhi High Court judgments, 2025

6,365 judgments · page 258 of 319

High Courts25 Mar 2025Allowed

Dr. Chandna Shekhar Vs State N.C.T Of Delhi

Delhi High Court · (2025) 03 DEL CK 1117

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 64, 87, 123, 351(2)Protection of Children from Sexual Offences Act, 2012 - Section 6, 21
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High Courts25 Mar 2025Allowed

Narender Kumar Vs State Gnctd Of Delhi & Anr

Delhi High Court · (2025) 03 DEL CK 1111

Code of Criminal Procedure, 1973 - Section 91Indian Penal Code, 1860 - Section 34, 323, 342, 376, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 - Section 6, 21
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High Courts25 Mar 2025Disposed Of

Niranjan Tiwari Vs State

Delhi High Court · (2025) 03 DEL CK 1108

Code of Criminal Procedure, 1973 - Section 161, 164, 313, 374(2)Indian Penal Code, 1860 - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 9(m), 10, 29
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High Courts25 Mar 2025,Allowed,,No,No 5129165,Delhi Transport Corporation (Dtc) Through Its Chairman Vs Manohar Lai (Driver) Batch No. 26775 Token No. 68780,LPA No.13 Of 2021

Suresh Kumari Vs Registrar Of Companies & Ors

Delhi High Court · (2025) 03 DEL CK 1105

Code of Civil Procedure, 1908 - Section 151Insolvency and Bankruptcy Code, 2016 - Section 18, 18(l)(vi), 20(1), 25, 25(1), 25(2)(b), 60(5)
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