High Courts16 Dec 2025Disposed Of
Ranjana Rajagopalan Vs Lt. Governor Of Delhi & Ors.
Delhi High Court · (2025) 12 DEL CK 3091
Delhi Co-operative Societies Rules, 2007-Rule 2(s), 19(1)(f), 22(1), 30, 91, 91(1), 93, Form 17, Form 17 Clause 4, Form 17 Clause 5, Form 17 Clause 7, Form 21, Form 22Constitution of India-Article 14, 19[1][c], 21, 300ADelhi Co-operative Societies Act, 2003-Section 2[g], 2(m), 6, Chapter IX, 22, 22(1), 22(1)(a), 22(2), 23, 25(1), 27, 28, 28(1), 74, 76, 76(1), 76(2), 76(4), 76(5), 78, 78(1), 78(2), 78(3), 78(4), 79, 80, 91, 137, 137(k)