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Delhi High Court judgments, 2025

8,597 judgments · page 23 of 430

High Courts16 Dec 2025Allowed

Ankush @ Dal Chand Vs State Nct Of Delhi & Ors

Delhi High Court · (2025) 12 DEL CK 2761

Indian Penal Code, 1860-Sections 313, 323, 324, 376, 498A, 505Protection of Children from Sexual Offences Act, 2012-Section 6Prohibition of Child Marriage Act, 2006-Sections 9, 10
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High Courts16 Dec 2025Dismissed

Afzal Hussain Vs Sana Khan

Delhi High Court · (2025) 12 DEL CK 2752

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438Protection of Women from Domestic Violence Act, 2005-Section 29, 23 (2)Cr.P.C.-Sections 397 and 401
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High Courts16 Dec 2025Allowed

Mr. ABC Vs Border Security Force & Ors.

Delhi High Court · (2025) 12 DEL CK 3093

Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017-Section 3(a)(i) and (ii), proviso to Section 3, 3(a), 3, 35, 43Rights of Persons with Disabilities Act, 2016-Section 20(4), 2(s), 20, 20(2)
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