High Courts24 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Jwo Narra Koteshwar Reddy
Delhi High Court · (2025) 04 DEL CK 2123
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2025
6,377 judgments · page 216 of 319
High Courts24 Apr 2025Disposed Of
Central Warehousing Corporation Vs Govt. Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2120
Contract Labour (Regulation and Abolition) Act, 1970-Section 3, 5, 10, 10(1), 10(2), 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d)Warehousing Corporation Act, 1962Customs Act, 1992
High Courts24 Apr 2025Disposed Of
SS Sehrawat Vs UOI & Ors.
Delhi High Court · (2025) 04 DEL CK 2114
Constitution of India-Article 226Central Civil Services (Classification, Control and Appeal) Rules, 1965Indian Evidence Act, 1872
High Courts24 Apr 2025Dismissed
Staff Selection Commission (Hdqrs) & Anr. Vs Ramavtar Meena
Delhi High Court · (2025) 04 DEL CK 2113
High Courts24 Apr 2025Dismissed
PNG Textiles Pvt Ltd Vs Sudan Singh
Delhi High Court · (2025) 04 DEL CK 2101
Code of Civil Procedure, 1908-Order XLIII Rule 1(d), IX Rule 13Limitation Act, 1963-Section 5
High Courts24 Apr 2025Disposed Of
Shiv Raj Singh Vs Preeti Jain
Delhi High Court · (2025) 04 DEL CK 2094
Constitution of India-Article 227
High Courts24 Apr 2025Disposed Of
Ram Dhar Singh Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1081
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code , 1860 - Section 34, 79, 120B, 201, 302, 365, 392, 411Arms Act, 1959 - Section 25, 27
High Courts24 Apr 2025Disposed Of
Ganga Ram Sharma Vs Shashi Jain
Delhi High Court · (2025) 04 DEL CK 1068
High Courts24 Apr 2025Disposed Of
Naveen @Sandeep Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1067
Criminal Procedure Code, 1973 - Section 439Indian Penal Code , 1860 - Section 34, 302, 323, 324, 341
High Courts24 Apr 2025Disposed Of
Murti Devi Vs State Consumer Dispute Redressal Commission & Anr
Delhi High Court · (2025) 04 DEL CK 1066
High Courts24 Apr 2025Dismissed
M/s New India Assurance Co Ltd Vs Sukhpal Kaur & Ors
Delhi High Court · (2025) 04 DEL CK 1065
Code of Civil Procedure, 1908 - Order 47 Rule 1Motor Vehicles Act, 1988 - Section 169Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 - Section 3
High Courts24 Apr 2025Allowed
Panna Lal & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 1064
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 308, 506
High Courts24 Apr 2025Disposed Of
Brushman India Ltd Vs M/S Framework Interiors
Delhi High Court · (2025) 04 DEL CK 1062
Code of Civil Procedure, 1908 - Order 21 Rule 41
High Courts24 Apr 2025Disposed Of
Shiv Raj Singh Vs Preeti Jain
Delhi High Court · (2025) 04 DEL CK 1061
Constitution of India, 1950 - Article 227
High Courts24 Apr 2025Disposed Of
Harjeet Singh & Anr Vs Ansal Plaza Owners Welfare Association (Through Its Secretary) & Ors
Delhi High Court · (2025) 04 DEL CK 1060
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts24 Apr 2025Disposed Of
Glenmark Pharmaceuticals Limited & Anr Vs Union Of India & Anr
Delhi High Court · (2025) 04 DEL CK 1059
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 26A, 28B
High Courts24 Apr 2025Disposed Of
Saleem Ahmad Vs Sudarshan Kumar Joshi & Anr
Delhi High Court · (2025) 04 DEL CK 1058
High Courts23 Apr 2025Disposed Of
Smt. Vandana Dixit & Anr. Vs Shri Kumar Sambhav Mishra & Ors.
Delhi High Court · (2025) 04 DEL CK 2152
Code of Civil Procedure, 1908-Order VII Rules 7 and 11, XII Rule 6, VII Rule 11, VII Rule 11(d), VII Rule 2, II Rule 2Hindu Succession Act, 1956
High Courts23 Apr 2025Disposed Of
Mona Luthra & Anr. Vs Smt Harpreet Kaur Madan & Anr.
Delhi High Court · (2025) 04 DEL CK 2172
Code of Civil Procedure, 1908-Order VII Rule 11Hindu Succession Act, 1956-Section 15
High Courts23 Apr 2025
Madhu Nahar Vs Jagjit Kaur Anand
Delhi High Court · (2025) 04 DEL CK 2167
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), 7 Rule 12, 10Limitation Act, 1963-Article 113 of Schedule 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34