High Courts15 Sept 2025Partly Allowed

Budh Bhaskar Vs State

Delhi High Court · 2023 INSC 683

Code of Criminal Procedure, 1973-Section 374(2), 313, 428Indian Penal Code, 1860-Section 307, 34, 379, 390, 392, 394, 397
High Courts15 Sept 2025Disposed Of

Deutsche Bank Ag Vs Nalini Gupta & Ors.

Delhi High Court · (2025) 09 DEL CK 1870

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest, Act 2002-Section 34Code of the Civil Procedure-Order VII Rule 11
High Courts15 Sept 2025Disposed Of

Exotic Mile Vs Imagine Marketing Pvt Ltd

Delhi High Court · (2025) 09 DEL CK 1959

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4, XXXIXCommercial Courts Act, 2015-Section 13Trade Marks Act 1999-Section 23, 29
High Courts15 Sept 2025Disposed Of

Genesis Enterprises Vs Principal Commissioner CGST Delhi East

Delhi High Court · (2025) 09 DEL CK 2046

Central Goods and Services Tax Act, 2017-Section 67, 67(1), 67(1)(a), 67(1)(b), 67(2), 67(3), 67(4), 67(6), 67(7), 67(8), 67(9), 67(10), 67(11), 67(12)Bhartiya Nagarik Suraksha Sanhita, 2023-Section 103Code of Criminal Procedure, 1973-Section 165(5)
High Courts12 Sept 2025Dismissed

Neelam Tripathi Vs Union Of India & Ors.

Delhi High Court · (2025) 09 DEL CK 1660

Constitution of India-Article 226Central Civil Service (Pension) Rules, 1972-Rule 49, 50, 50(1)(a), 50(1)(b), 50(6), 51, 51(1)(a), 51(1)(b), 51(1)(b)(i), 51(1)(b)(ii), 52, 53, 53(1), 53(1)(ii), 53(3)(i) Second Proviso, 53(4), 54General Provident Fund (Central Services) Rules, 1960-Rule 2(c), 5, 5(5) proviso, 33, 33(i)(a), 33(i)(b), 33(ii)