High Courts16 Sept 2025Disposed Of
Md. Shakir Vs The State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 2087
Indian Penal Code, 1860-Sections 376, 376D, 323, 302, 397
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 166 of 346
High Courts16 Sept 2025Allowed
Chander Pal Singh Vs State Thru NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 2088
Indian Penal Code, 1860-Section 193, 363, 366, 376Code of Criminal Procedure, 1973-Section 197, 251, 252, 263, 360, 304, 344
High Courts16 Sept 2025Disposed Of
Shashi Bala Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 2089
Indian Penal Code, 1860-Section 509, 352, 354Code of Criminal Procedure, 1973-Section 164, 173
High Courts16 Sept 2025
R Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 2090
Indian Penal Code, 1860-Section 324, 323/34, 34, 109, 376(3)(2)(n), 354, 376, 323Prevention of Children from Sexual Offences Act, 2012-Section 6, 17, 10, 29, 30, 3, 5, 7, 9, 2(1)(d)Juvenile Justice Act, 2015-Section 75
High Courts16 Sept 2025Dismissed
Nouam Financial Consultants Pvt. Ltd. & Anr. Vs The State (Govt. Of NCT Delhi) & Anr.
Delhi High Court · (2025) 09 DEL CK 2091
Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 227Negotiable Instruments Act, 1881-Section 138, 139
High Courts16 Sept 2025Dismissed
Amit Rajak Vs The State Of Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 2092
Indian Penal Code, 1860-Sections 376, 506Prevention of Children from Sexual Offences Act, 2012-Section 6Juvenile Justice (Care and Protection of Children) Act, 2015-Section 15, 18(3), 101, 14(3), proviso to Section 14(4)
High Courts16 Sept 2025Partly Allowed
Pradeep @ Vikram @ Vicky Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 09 DEL CK 2112
Indian Penal Code, 1860-Section 302, 300, 299, 304Code of Criminal Procedure, 1973-Section 161
High Courts16 Sept 2025Disposed Of
Landmark Property Development Co Ltd Vs Deputy Commissioner Of Income Tax Central Circle 1
Delhi High Court · (2025) 09 DEL CK 2131
High Courts16 Sept 2025Disposed Of
Deepak Gupta Vs Assistant Commissioner Of Income Tax, Circle 43(1), Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 2133
Income Tax Act, 1961-Section 148A(3), 148
High Courts16 Sept 2025Dismissed
The Director Bureau Of Outreach And Communication & Ors. Vs Chitra Sharma & Ors.
Delhi High Court · (2025) 09 DEL CK 1603
High Courts16 Sept 2025Disposed Of
Praveen Kumar Sharma Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 09 DEL CK 1601
Delhi Municipal Corporation Act, 1957-Section 347BNational Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2023
High Courts15 Sept 2025Disposed Of
Mange Ram Sharma Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1618
CGHS/CS (MA) Rules, 1944
High Courts15 Sept 2025Disposed Of
M/S Micro Nickel Pvt. Ltd. Vs Shri Ramjag Yadav
Delhi High Court · (2025) 09 DEL CK 1641
Code of Civil Procedure, 1908-Order IX Rule 13
High Courts15 Sept 2025
M/S Adigear International & Ors. Vs M/S Anj Enterprises
Delhi High Court · (2025) 09 DEL CK 1642
Code of Civil Procedure, 1908-Section 115, Order VIII Rule 9
High Courts15 Sept 2025Allowed
M/S Travel Corporation India Ltd. Vs Shri Chandra Prakash Tiwari
Delhi High Court · (2025) 09 DEL CK 1643
Industrial Disputes Act, 1947-Section 17-B
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Diwakar Singh
Delhi High Court · (2025) 09 DEL CK 1644
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Hari Kishan
Delhi High Court · (2025) 09 DEL CK 1645
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Kailash Chand & Anr.
Delhi High Court · (2025) 09 DEL CK 1646
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors (P) Ltd. Vs Bhuwan Chand Joshi
Delhi High Court · (2025) 09 DEL CK 1648
High Courts15 Sept 2025Disposed Of
M/S Amazon Distributors Pvt Ltd Vs Manoj Bisht
Delhi High Court · (2025) 09 DEL CK 1649