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Delhi High Court judgments, 2025

6,957 judgments · page 131 of 348

High Courts13 Oct 2025

X Vs State Of NCT & Anr.

Delhi High Court · (2025) 10 DEL CK 2094

Indian Penal Code, 1860-Section 354, 354(D), 323, 342, 509, 365Code of Criminal Procedure, 1973-Section 173, 173(2), 200 to 204, 204, 239, 240, 397, 397(1), 397(2), 482
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High Courts13 Oct 2025Disposed Of

Sunil Sharma Vs State Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 2097

Indian Penal Code, 1860-Sections 354, 354B, 511, 376, 506Protection of Children from Sexual Offences Act, 2012-Sections 10, 18, 6Delhi Prison Rules, 2018-Rules 1200, 1208, 1210, 1211(vii), 1213(8)(x), Chapter XVI
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High Courts13 Oct 2025Dismissed

XVs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 10 DEL CK 1331

Code of Criminal Procedure, 1973 - Section 173, 173(2), 200, 201, 202, 203, 204, 239, 240, 397, 397(2)Indian Penal Code, 1860 - Section 323, 342, 354, 354(D), 365, 509
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High Courts13 Oct 2025Dismissed

Steel Authority Of India Limited Vs British Marine Plc

Delhi High Court · (2025) 10 DEL CK 1327

Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(5), 11(6), 12, 12(1), 12(2), 12(3), 12(5), 13, 13(4), 14(1)(a), 14(2), 15, 28(3), 31(7), 34, 34(2)(b)(ii), 34(2)(a)(iii), 34(2)(a)(iv), 34(3), 48, 48(2)(b)(ii)Contract Act, 1872 - Section 23, 28, 54, 73Foreign Awards Act, 1961 - Section 7, 7(1)(b)(ii)
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High Courts13 Oct 2025Dismissed

Vivek DeepVs State-Govt. Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 10 DEL CK 1326

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 183, 528Code of Criminal Procedure, 1973 - Section 340, 482Bharatiya Nyaya Sanhita, 2023 - Section 77, 87, 308(2), 324(1), 351
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