High Courts14 Oct 2025Dismissed

Sunair Hotel Ltd. Vs State & Anr.

Delhi High Court · (2025) 10 DEL CK 2125

Code of Criminal Procedure, 1973-Section 190, 195, 195(1)(a)(i), 195(1)(b), 195(1)(b)(i), 195(1)(b)(ii), 340, 482, 483Indian Penal Code, 1860-Section 34, 120-B, 182, 193 to 196, 199, 200, 205 to 211, 211, 228, 378, 379, 380, 403, 406, 408, 409, 411, 414, 420, 424, 427, 447
High Courts14 Oct 2025Disposed Of

Atharva Chaudhary & Anr.Vs State Nct Of Delhi & Ors.

Delhi High Court · (2025) 10 DEL CK 1271

Constitution of India, 1950 - Article 226 Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal procedure, 1973 - Section 91, 155(2), 156(1), 161, 164, 173, 239, 482Indian Penal Code, 1860 - Section 34, 323, 341, 354, 354A, 506, 509
High Courts14 Oct 2025Dismissed

Kenechukwu Okafor Vs State Of Nct Of Delhi

Delhi High Court · (2025) 10 DEL CK 1269

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 21(c), 37, 42, 50, 52A, 52(2)(A)
High Courts14 Oct 2025Dismissed

M/s Tarini Minerals Pvt Ltd Vs Union Of India & Anr

Delhi High Court · (2025) 10 DEL CK 1268

Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 4A(4), 8A, 8A(3), 9B(1), 10A(3), 13, 13(2), 15, 30General Clauses Act, 1897 - Section 6
High Courts13 Oct 2025Dismissed

Koninklijke Philips N.V. Vs M. Bathla & Anr.

Delhi High Court · (2025) 10 DEL CK 1719

Indian Patents Act, 1970-Section 3(k), 10(4)(c), 48, 104A, 1st ScheduleCode of Civil Procedure, 1908-Order I Rules 3 and 9, VII Rule 11(d)Indian Evidence Act, 1872-Section 23, 57