High Courts16 Oct 2025Allowed
Nitin Jain Vs State & Anr.
Delhi High Court · (2025) 10 DEL CK 2158
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406Code of Criminal Procedure-Section 482
COURT ARCHIVE
Delhi High Court judgments, 2025
8,232 judgments · page 123 of 412
High Courts16 Oct 2025Dismissed
Khushwant Kaur Vs Smt Gagandeep Sidhu
Delhi High Court · (2025) 10 DEL CK 1323
Code of Civil Procedure, 1908 - Order 12 Rule 6Code of Criminal Procedure, 1973 - Section 397, 401Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts16 Oct 2025Allowed
Gulfam & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 10 DEL CK 1322
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482
High Courts16 Oct 2025Allowed
Hanish Gupta & Anr Vs State Through Sho And Ors
Delhi High Court · (2025) 10 DEL CK 1321
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 341, 354, 354(B), 506, 509
High Courts16 Oct 2025Allowed
Dr. Gurneet Singh Bakshi & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 10 DEL CK 1320
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts16 Oct 2025Dismissed
Usha Drager Private Limited & Anr Vs Draegerwerk Aktiengesellschaft & Ors
Delhi High Court · (2025) 10 DEL CK 1319
Code of Civil Procedure, 1908 - Section 24
High Courts16 Oct 2025Allowed
National Highways Authority Of IndiaVs Hindustan Construction Co.Ltd
Delhi High Court · (2025) 10 DEL CK 1318
Arbitration and Conciliation Act, 1996 - Section 30, 31(3), 31(7)(a), 31(7)(b), 34, 34(2)(b)(ii)National Highways Authority of India Act, 1988 - Section 3, 11, 16National Highways Act, 1956 - Section 4
High Courts16 Oct 2025Allowed
Union Bank Of India Vs M/s Shabd Enterprises And Anr
Delhi High Court · (2025) 10 DEL CK 1317
High Courts16 Oct 2025Disposed Of
Competent Automobiles Co Ltd Vs M/s Supreme Motors
Delhi High Court · (2025) 10 DEL CK 1316
High Courts16 Oct 2025Dismissed
Mohd.Nawab Vs State N.C.T. Of Delhi
Delhi High Court · (2025) 10 DEL CK 1315
Code of Criminal Procedure, 1973 - Section 154Indian Penal Code, 1860 - Section 300, 302, 307Evidence Act, 1872 - Section 8
High Courts16 Oct 2025Partly Allowed
Deepak Arora And Anr Vs Airport Authority Of India
Delhi High Court · (2025) 10 DEL CK 1314
Constitution of India, 1950 - Article 226Rights Of Persons With Disabilities Act, 2016 - Section 33, 34(1), 33(i), 33(2), 34Madhya Pradesh Judicial Service Examination (Recruitment and Conditions of Service) Rules, 1994 - Rule 6A
High Courts16 Oct 2025Partly Allowed
Amit Kumar And Ors Vs Airport Authority Of India
Delhi High Court · (2025) 10 DEL CK 1313
Constitution of India, 1950 - Article 226Rights Of Persons With Disabilities Act, 2016 - Section 33, 34(1), 33(i), 33(2), 34Madhya Pradesh Judicial Service Examination (Recruitment and Conditions of Service) Rules, 1994 - Rule 6A
High Courts16 Oct 2025Partly Allowed
Mudit Gupta Vs Airport Authority Of India And Anr
Delhi High Court · (2025) 10 DEL CK 1312
Constitution of India, 1950 - Article 226Rights Of Persons With Disabilities Act, 2016 - Section 33, 34(1), 33(i), 33(2), 34Madhya Pradesh Judicial Service Examination (Recruitment and Conditions of Service) Rules, 1994 - Rule 6A
High Courts16 Oct 2025Allowed
Nitin Jain Vs State & Anr
Delhi High Court · (2025) 10 DEL CK 1311
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 406, 498A
High Courts16 Oct 2025Disposed Of
Mr Raman Malik Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 10 DEL CK 1296
High Courts16 Oct 2025Disposed Of
Meenu Vs Municipal Corporation Of Delhi & Anr
Delhi High Court · (2025) 10 DEL CK 1295
High Courts16 Oct 2025Dismissed
Union Of India & Ors Vs MWO HFO Shanker Gurung
Delhi High Court · (2025) 10 DEL CK 1310
Constitution of India, 1950 - Article 226
High Courts16 Oct 2025Dismissed
Nidhi Parihar Vs Union Of India & Ors
Delhi High Court · (2025) 10 DEL CK 1308
High Courts16 Oct 2025Allowed
Union Of India Vs M/s Uee Electricals Engineers Pvt Ltd
Delhi High Court · (2025) 10 DEL CK 1307
Arbitration and Conciliation Act, 1996 - Section 34, 37Limitation Act, 1963 - Section 14Limitation Act, 1963 - Article 116, 117
High Courts16 Oct 2025Allowed
Sanjay @ Sanjeev @ Baba Vs State
Delhi High Court · (2025) 10 DEL CK 1306
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 174A, 186, 307, 353Arms Act, 1959 - Section 25, 27