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Delhi High Court judgments, 2025

8,232 judgments · page 121 of 412

High Courts17 Oct 2025Allowed

Rahul @ Bhupinder Verma Vs State (Nct Of Delhi)

Delhi High Court · (2025) 10 DEL CK 1293

Code of Criminal Procedure, 1973 - Section 164, 313, 428Indian Penal Code, 1860 - Section 375, 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 5(l), 6, 29
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High Courts17 Oct 2025Allowed

Kundan Singh Negi Vs State

Delhi High Court · (2025) 10 DEL CK 1292

Code of Criminal Procedure, 1973 - Section 164, 313, 374(2), 428Indian Penal Code, 1860 - Section 201, 323, 342, 376, 376(2)(n), 427, 506
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High Courts16 Oct 2025Dismissed

Bima Sugam India Federation Vs A Range Gowda & Ors.

Delhi High Court · (2025) 10 DEL CK 1734

Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XXXIX Rule 4, VII Rule 11Companies Act, 2013-Section 8IRDAI (Bima Sugam - Insurance Electronic Marketplace) Regulations, 2024-Regulation 2(a), 3(1)(f), 3(1)(h), 4(b), 10(b)
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