High Courts28 Feb 2024Dismissed
Rakesh Gupta Vs Union Of India Through Its Secretary & Ors.
Delhi High Court · (2024) 02 DEL CK 0120
Multi-State Co-Operative Societies Act, 2002 — Section 84Arbitration and Conciliation Act, 1996 — Section 23
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 78 of 92
High Courts28 Feb 2024Dismissed
Suraj Kumar (In JC) Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 0119
Code of Criminal Procedure, 1973 — Section 227, 397, 482Indian Penal Code, 1860 — Section 34, 302
High Courts28 Feb 2024Dismissed
Akash Attri Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 0118
High Courts28 Feb 2024Dismissed
Govt Of Nct Of Delhi And Ors Vs Virender
Delhi High Court · (2024) 02 DEL CK 0117
Constitution of India, 1950 — Article 311, 311(2)Central Civil Service (Temporary Services) Rules, 1965 — Rule 5, 5(1)
High Courts28 Feb 2024Disposed Of
Ajvender Vs State Through SHO PS Binda Pur & Anr
Delhi High Court · (2024) 02 DEL CK 0116
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363
High Courts28 Feb 2024Disposed Of
Vishwajeet Singh Vs State (Nct Of Delhi)
Delhi High Court · (2024) 02 DEL CK 0109
Constitution of India, 1950 — Article 14, 19, 21Code of Criminal Procedure, 1973 — Section 309, 436, 436A, 437, 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 20(c), 29, 36(1), 37, 37(1)(b)(ii), 42, 42(1), 43, 44, 50, 52, 52(1), 52A, 52A(1), 52A(2), 53, 61, 85
High Courts28 Feb 2024Disposed Of
Sandeep Singh Vs Jagwanti @ Nidhi
Delhi High Court · (2024) 02 DEL CK 0108
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 406, 498A, 506
High Courts27 Feb 2024Disposed Of
Lachhman Singh Vs Kavita Devi & Ors (The Oriental Insurance Co Ltd)
Delhi High Court · (2024) 02 DEL CK 0122
Uttar Pradesh Motor Vehicle Taxation Rules, 1998 — Rule 9, 12Motor Vehicles Act, 1988 — Section 2(14), 2(31), 28, 66, 67, 68, 69, 77, 80, 140, 166Uttar Pradesh Motor Vehicle Taxation Act, 1997 — Section 4
High Courts27 Feb 2024Disposed Of
Tapasi Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 02 DEL CK 0113
Indian Penal Code, 1860 — Section 34, 344, 354, 363, 376Code of Criminal Procedure, 1973 — Section 161, 164Protection of Children from Sexual Offences Act, 2012 — Section 4, 10
High Courts27 Feb 2024Disposed Of
Aman Kumar Yadav Vs State & Ors.
Delhi High Court · (2024) 02 DEL CK 0112
High Courts27 Feb 2024Dismissed
Naveen Vs Akshma Devi
Delhi High Court · (2024) 02 DEL CK 0111
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts27 Feb 2024Disposed Of
Ishwar Chand Jain Vs Delhi Development Authority & Ors
Delhi High Court · (2024) 02 DEL CK 0110
Constitution of India, 1950 — Article 226Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968 — Rule 8(2), 8(3)
High Courts27 Feb 2024Dismissed
M/S MAC Associates Vs Parvinder Singh
Delhi High Court · (2024) 02 DEL CK 0104
Arbitration and Conciliation Act, 1996 — Section 7, 7(5), 8, 37
High Courts26 Feb 2024Disposed Of
Nigude Ashok Dasharath & Ors Vs Union Of India & Ors
Delhi High Court · (2024) 02 DEL CK 0103
High Courts26 Feb 2024Disposed Of
Ali Mohammed Vs DG, CISF And Ors.
Delhi High Court · (2024) 02 DEL CK 0102
Central Industrial Security Force Act, 1968 — Section 15
High Courts26 Feb 2024Disposed Of
Habibullah Nabi Zada Vs N.C.B.
Delhi High Court · (2024) 02 DEL CK 0101
Constitution of India, 1950 — Article 14, 20(3), 21Code of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 23, 29, 37, 37(1)(b)(ii), 42, 53, 67
High Courts26 Feb 2024Disposed Of
Ram Niwas Dhuriya Vs Central Bureau Of Investigation
Delhi High Court · (2024) 02 DEL CK 0100
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 482Evidence Act, 1872 — Section 138
High Courts26 Feb 2024Disposed Of
Manminder Singh Vs Govt Of Nct Delhi
Delhi High Court · (2024) 02 DEL CK 0099
Code of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 34, 420, 466, 467, 468, 471, 477A, 506
High Courts26 Feb 2024Dismissed
Yashaswini Mittal Vs M/S Shri Tapodhani Aluminium Trading Co. Through Sh. Narender Kumar Jain & Ors
Delhi High Court · (2024) 02 DEL CK 0098
Code of Criminal Procedure, 1973 — Section 313, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 141(2)Companies Act, 1956 — Section 2(24), 5(e), 5(f)
High Courts26 Feb 2024Allowed
Sanjeev Kumar Mishra Vs Jawaharlal Nehru University & Ors.
Delhi High Court · (2024) 02 DEL CK 0097
Constitution of India, 1950 — Article 14Rights of Persons with Disabilities Act, 2016 — Section 2(h), 2(y), 3(2), 3(5), 5, 5(1), 5(2), 5(2)(b), 16, 16(iii), 18