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Delhi High Court judgments, 2024

1,837 judgments · page 77 of 92

High Courts01 Mar 2024Disposed Of

Anil Kumar Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2024) 03 DEL CK 0007

Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 29
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High Courts01 Mar 2024Disposed Of

Himanshu Thakur Vs State Of Nct Of Delhi

Delhi High Court · (2024) 03 DEL CK 0006

Indian Penal Code, 1860 — Section 120B, 144, 147, 148, 149, 201, 302, 395, 412, 427, 432, 435Code of Criminal Procedure, 1973 — Section 439
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High Courts01 Mar 2024Dismissed

Sagar Vs State Nct Of Delhi

Delhi High Court · (2024) 03 DEL CK 0005

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 37, 41(2), 42, 50, 52A
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High Courts29 Feb 2024Dismissed

Maj. Pankaj Rai Vs M/S NIIT Ltd

Delhi High Court · (2024) 02 DEL CK 0126

Arbitration and Conciliation Act, 1996 — Section 34, 34(2A)Consumer Protection Act, 1986 — Section 2(1)(r)
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High Courts29 Feb 2024Dismissed

Nomil Rana Vs Union Of India And Ors.

Delhi High Court · (2024) 02 DEL CK 0123

Central Industrial Security Force Rules, 2001 — Rule 25, 25(2), 26, 26(4)Indian Penal Code, 1860 — Section 323, 324, 452, 504Code of Criminal Procedure, 1973 — Section 482
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