High Courts21 Mar 2024
Pavni Alagh (Minor) Vs Central Board Of Secondary Education & Anr.
Delhi High Court · (2024) 03 DEL CK 0217
COURT ARCHIVE
Delhi High Court judgments, 2024
1,837 judgments · page 69 of 92
High Courts21 Mar 2024Disposed Of
Vipin Malik & Anr. Vs Pacl India Ltd. & Ors
Delhi High Court · (2024) 03 DEL CK 0216
Code of Civil Procedure, 1908 — Order 21
High Courts21 Mar 2024Disposed Of
Ashish Gupta & Ors Vs State Bank Of India & Ors
Delhi High Court · (2024) 03 DEL CK 0213
Constitution of India, 1950 — Article 14Industries (Development and Regulation) Act, 1951 — Section 18AA(1)(a)
High Courts21 Mar 2024Dismissed
Golden Netsoft Pvt Ltd Vs HDFC Bank Ltd And Ors
Delhi High Court · (2024) 03 DEL CK 0212
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18, 18(1)
High Courts21 Mar 2024Disposed Of
Suresh Gautam Vs State Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2024) 03 DEL CK 0211
Code of Criminal Procedure, 1973 — Section 313, 439, 482Indian Penal Code, 1860 — Section 34, 201, 306, 354, 354A
High Courts21 Mar 2024Disposed Of
Sandeep Tomar & Ors Vs State And Anr.
Delhi High Court · (2024) 03 DEL CK 0210
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13B(2)
High Courts21 Mar 2024
Shanker Lal Arora Vs Rajneesh Rampal
Delhi High Court · (2024) 03 DEL CK 0209
Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 17
High Courts21 Mar 2024Disposed Of
Sumita Rastogi Vs Gaurav Rastogi
Delhi High Court · (2024) 03 DEL CK 0208
High Courts21 Mar 2024Disposed Of
Ram Milan Yadav Gulba Devi Private ITI Vs Directorate General Of Training
Delhi High Court · (2024) 03 DEL CK 0207
High Courts21 Mar 2024Dismissed
Union Of India & Anr. Vs Pavan Ved
Delhi High Court · (2024) 03 DEL CK 0172
Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2024Allowed
Zenon Analytics Pvt. Ltd. Vs Union Of India & Anr
Delhi High Court · (2024) 03 DEL CK 0171
High Courts21 Mar 2024Dismissed
Arun Khanna Vs Vinod Khanna
Delhi High Court · (2024) 03 DEL CK 0168
Contempt of Courts Act, 1971 — Section 19
High Courts21 Mar 2024Disposed Of
Sanjeev Kumar Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 0167
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337
High Courts21 Mar 2024Disposed Of
Praveen Kumar @ Parveen Kumar & Anr Vs State Govt Of Nct Delhi And Ors
Delhi High Court · (2024) 03 DEL CK 0166
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 308, 323, 341, 427, 506
High Courts21 Mar 2024Disposed Of
Sonu Kumar & Ors. Vs State Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2024) 03 DEL CK 0165
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts21 Mar 2024Allowed
Saurabh Jain Vs Neha Jain
Delhi High Court · (2024) 03 DEL CK 0164
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13(1)(ia), 28Indian Penal Code, 1860 — Section 406, 498A
High Courts21 Mar 2024Allowed
Jsw Steel Limited & Anr Vs Union Of India & Ors
Delhi High Court · (2024) 03 DEL CK 0163
Customs Act, 1962 — Section 149
High Courts21 Mar 2024
Govt Of Nct Of Delhi Vs Ratan Kumar Malhotra
Delhi High Court · (2024) 03 DEL CK 0162
Constitution of India, 1950 — Article 226, 227Central Civil Services (Pension) Rules, 1972 — Rule 69, 69(1), 69(c)
High Courts21 Mar 2024Disposed Of
La Dolca Pasteleria Pvt Ltd And Anr Vs Jai Singh And Anr
Delhi High Court · (2024) 03 DEL CK 0161
High Courts21 Mar 2024Allowed
Aftab Alam Vs Jamia Millia Islamia & Ors
Delhi High Court · (2024) 03 DEL CK 0160