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Delhi High Court judgments, 2024

11,286 judgments · page 559 of 565

High Courts05 Jan 2024Partly Allowed

Pradeep Kumar Vs State

Delhi High Court · (2024) 01 DEL CK 3879

Indian Penal Code, 1860-Section 376(2)(i), 376, 375, 376-AProtection of Children from Sexual Offences Act, 2012-Section 6, 42, 3(b), 3, 5(m), 29, 7, 9, 5Code of Criminal Procedure, 1973-Section 313, 161, 164
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High Courts05 Jan 2024Dismissed

Ajay Kumar Vs Uma

Delhi High Court · (2024) 01 DEL CK 3904

Code of Criminal Procedure, 1973-Section 482, 125Protection of Women from Domestic Violence Act, 2005-Section 2(a), 2(f), 3, 12, 18, 19, 20, 21, 22, 23HMA Act-Section 13(1)(i) & 13(1)(ia)
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High Courts05 Jan 2024Dismissed

NTPC Limited Vs Larsen And Toubro Limited

Delhi High Court · (2024) 01 DEL CK 3987

Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a), 34(2)(b), 34(2)(b)(ii), 34(2-A), 75, 81Minimum Wages Act, 1948-Section 3, 3(1)(b)Foreign Exchange Regulation Act, 1973
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High Courts05 Jan 2024Disposed Of

Gaurav Nighawan Vs Shweta

Delhi High Court · (2024) 01 DEL CK 4287

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 20, 9Indian Evidence Act, 1872-Section 65B
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