COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 523 of 565

High Courts30 Jan 2024Dismissed

Ashok Kumar Shivpuri Vs Ashok B Chajjar, CMD, Arihant Enterprises

Delhi High Court · (2024) 01 DEL CK 3645

Constitution of India-Article 226, 227Civil Procedure Code-Section 115Civil Procedure Code (Amendment) Act, 1999

High Courts30 Jan 2024Dismissed

Shri Balaji Enterprises & Ors. Vs Reserve Bank Of India & Anr.

Delhi High Court · (2024) 01 DEL CK 3643

Arbitration and Conciliation Act, 1996-Section 9, 37Constitution of India-Article 226, 227, 32

High Courts30 Jan 2024Disposed Of

Central Public Information Officer (CPIO) Central Bureau Of Investigation Vs Sanjeev Chaturvedi

Delhi High Court · (2024) 01 DEL CK 3641

RTI Act-Section 24, 24(1), 24(2), 24(3), 24(4), 24(5), 8, Second ScheduleDelhi Special Police Establishments Act, 1946

High Courts30 Jan 2024Dismissed

M/s Earthcon Constructions Pvt. Ltd. Vs M/s Mahamaya Infrabuild Pvt. Ltd.

Delhi High Court · (2024) 01 DEL CK 3620

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 34(3), 34(2), 34(2A), 11, 11(6), 14 and 15, 14(2), 15(2), 30, 32, 21Code of Civil Procedure, 1908-Order XXIII Rule 3Limitation Act, 1963-Section 14, 14(1), 14(2)

High Courts30 Jan 2024Dismissed

Const/GD Manoj Chand Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3575

High Courts30 Jan 2024Dismissed

Manju Devi Vs State Of Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 3569

Code of Criminal Procedure, 1973-Section 439(2), 482Indian Penal Code, 1860-Sections 364, 34

High Courts30 Jan 2024Allowed

Nainy Goel & Ors. Vs Jawaharlal Nehru University

Delhi High Court · (2024) 01 DEL CK 3553

High Courts30 Jan 2024Allowed

Naman Gupta Vs Commissioner Of Customs Airport And General

Delhi High Court · (2024) 01 DEL CK 0177

Constitution of India, 1950 — Article 14, 19(1)(g), 226, 329Customs Act, 1962 — Section 108, 129AEvidence Act, 1872 — Section 79

High Courts30 Jan 2024Disposed Of

M/S. P.N. Global Traders Vs Goods & Services Tax Network & Ors

Delhi High Court · (2024) 01 DEL CK 0176

High Courts30 Jan 2024Dismissed

Kushal Kudesia Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2024) 01 DEL CK 0175

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376

High Courts30 Jan 2024Disposed Of

Bhawna Grover Vs State Govt Of Nct Of Delhi & Ors

Delhi High Court · (2024) 01 DEL CK 0174

Code of Criminal Procedure, 1973 — Section 208, 294, 482Indian Penal Code, 1860 — Section 34, 327, 380, 382, 386, 395, 406, 412, 420, 498A, 506Protection of Women from Domestic Violence Act, 2005 — Section 12

High Courts30 Jan 2024Dismissed

Dheeraj Rastogi Vs Dnata International Pvt. Ltd.

Delhi High Court · (2024) 01 DEL CK 0173

Arbitration and Conciliation Act, 1996 — Section 34

High Courts30 Jan 2024Disposed Of

Sultan@Rajesh Vs State Of Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0172

Delhi Prison Rules, 2018 — Rule 1224(iii)

High Courts30 Jan 2024Disposed Of

M/S One Qube Realtors Pvt. Ltd. Vs Daiichi Sankyo Limited & Ors.

Delhi High Court · (2024) 01 DEL CK 0156

Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 35, Order 21 Rule 58Commercial Courts Act, 2015 — Section 13

High Courts29 Jan 2024Disposed Of

Subedar Singh Vs Registrar Of Cooperative Society & Anr.

Delhi High Court · (2024) 01 DEL CK 3693

Arbitration and Conciliation Act, 1996-Section 34Delhi Co-operative Societies Act, 2003-Section 37 (3)

High Courts29 Jan 2024Disposed Of

R K Kapoor, Advocate Vs The High Court Of Delhi & Ors.

Delhi High Court · (2024) 01 DEL CK 3698

High Courts29 Jan 2024Dismissed

Sub Maj (Hony Lt) Ram Singh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3729

Pension Regulations for the Army Part-I (1961)-137

High Courts29 Jan 2024Dismissed

Sh. Deepak Kumar & Ors. Vs Union Of India & Anr.

Delhi High Court · (2024) 01 DEL CK 3731

Central Civil Services Rules

High Courts29 Jan 2024Dismissed

State Vs Sunil Kumar

Delhi High Court · (2024) 01 DEL CK 3797

Limitation Act-Section 5Cr.P.C.-Section 482, 378 (1) (b), 164IPC-Section 363, 328, 376, 506

High Courts29 Jan 2024

Dharam Narayan Gautam Vs State Through Economic Offences Wing & Anr.

Delhi High Court · (2024) 01 DEL CK 3833