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Delhi High Court judgments, 2024

11,287 judgments · page 520 of 565

High Courts31 Jan 2024Dismissed

Gagandeep Singh Vs Bhumika

Delhi High Court · (2024) 01 DEL CK 4175

The Hindu Marriage Act, 1955-Section 13(1)(ia)The Protection of Women From Domestic Violence Act, 2005The Indian Evidence Act, 1872-Section 112
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High Courts30 Jan 2024Dismissed

State Vs Rajender

Delhi High Court · (2024) 01 DEL CK 3798

Indian Penal Code-Section 302, 304 (Part-II), 304 (Part-I), 304 Part I, 300, Exception 1 to Section 300, Exception 4 of Section 300, 34Arms Act-Section 27Cr.P.C.-Section 377 (3), 378
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High Courts30 Jan 2024Dismissed

Premwati Vs Union Of India

Delhi High Court · (2024) 01 DEL CK 3860

Railway Claims Tribunal Act, 1987-Section 23, 16, 2(n)Railways Act, 1989-Section 2(29), 123, 123(b), 123(c), 124, 124-ACode of Civil Procedure, 1908
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High Courts30 Jan 2024Dismissed

United India Insurance Co Ltd Vs Veerbal & Anr.

Delhi High Court · (2024) 01 DEL CK 3857

Employee's Compensation Act, 1923-Section 30, 4A, 2(1)(e), 2(dd)(c)Motor Vehicles Act, 1988-Chapter XI, Section 149, 149(2), 149(2)(a)(ii), 163-A, 165, 166, 168, 174C.P.C.-Order XII Rule 8
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