High Courts12 Feb 2024Disposed Of

Sanjay Singh Yadav Vs Airport Authority Of India & Anr.

Delhi High Court · (2024) 02 DEL CK 4104

Constitution of India-Article 226, 14, 19, 21Airports Authority of India (Recruitment and Promotions) Guidelines, 2005-Regulation 2(j)Airport Authority of India (General Conditions of Service & Remuneration of Employees) Regulations, 2003-Clause 13.2
High Courts12 Feb 2024Partly Allowed

Mr. Kunwer Sachdev Vs IDBI Bank & Ors.

Delhi High Court · 2023 INSC 1013

RDDBFI Act, 1993-Section 19Insolvency and Bankruptcy Code, 2016-Section 7, 8, 9, 14, 21, 24, 25, 28(3), 29A(h), 30, 30(2), 30(4), 31, 31(1), 32, 33(1), 33(1)(a), 60, 61(3), 63, 95 to 100, 196, 196(1)(q), 196(1)(u), 197, 218Indian Contract Act, 1872-Section 28
High Courts12 Feb 2024Allowed

Praveen Kumar Malhotra (Through Spa) Vs Arun Kumar

Delhi High Court · (2024) 02 DEL CK 4138

Delhi Rent Control Act-Section 25B(8), 14(1)(e), 25B, 25B(7), 25B(9), 14A, 14B, 14C, 14D, 37, 37(1), 25B(4), Chapter IIIADelhi Rent Control Rules-Rule 23CPC-Order XXXVII Rule 4, V Rule 2