High Courts14 Mar 2024Dismissed

State Vs Raja Ram

Delhi High Court · (2024) 03 DEL CK 4232

IPC-Sections 363, 366, 342, 354B, 376Protection of Children from Sexual Offences Act (POCSO Act)-Section 6Cr.P.C.-Sections 164, 313
High Courts14 Mar 2024Dismissed

State Vs Rohit

Delhi High Court · (2024) 03 DEL CK 4228

Indian Penal Code-Section 363, 366, 376(2)(i)Protection of Children from Sexual Offences Act-Section 4Cr.P.C.-Section 164, 313
High Courts14 Mar 2024Dismissed

G & S International Vs Commissioner Of Customs

Delhi High Court · (2024) 03 DEL CK 4045

Customs Act, 1962-Section 130, 75(2), 121, 114, 113(d), (h), (i & ii), (k), 129, 129-A, 129(2A), 129ECustoms and Central Excise Duty Drawback Rules 1995-Rule 16, 16AFinance Act, 2014
High Courts14 Mar 2024Dismissed

Bala Devi & Ors. Vs Hukum Chand

Delhi High Court · (2024) 03 DEL CK 3922

Constitution of India-Articles 226, 227Delhi Shops & Establishment Act, 1954-Section 21, Sub-section 3 of Section 21