High Courts19 Mar 2024Dismissed
Sh Yogesh Kumar Vs Sh Rajesh Kumar & Ors.
Delhi High Court · (2024) 03 DEL CK 3755
Code of Civil Procedure 1908-Section 11; Order VII Rule 11
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 435 of 565
High Courts19 Mar 2024Disposed Of
Mr. Hreesh Kenth & Anr. Vs State & Ors.
Delhi High Court · (2024) 03 DEL CK 3738
Indian Succession Act, 1925-Section 276
High Courts19 Mar 2024Disposed Of
NTPC Limited Vs M/s Surya Day Private Limited
Delhi High Court · (2024) 03 DEL CK 3716
High Courts19 Mar 2024Allowed
M/S Sri Sai Vishwas Polymers Vs Commissioner Of GST & Anr.
Delhi High Court · (2024) 03 DEL CK 3656
Central Goods & Services Tax Act, 2017-Section 73, 29(2)Central Goods and Services Tax Rules, 2017-Rule 23
High Courts19 Mar 2024Disposed Of
Ruchika Jain (Proprietor Of M/s. Shree Metals) Vs Sales Tax Officer Class II/AVATO, Ward 71 & Anr.
Delhi High Court · (2024) 03 DEL CK 3651
Central Goods and Services Tax Act, 2017-Section 73, second proviso to Section 16, 75(3)
High Courts19 Mar 2024Disposed Of
Jagbir Singh @ Tony Vs State (GNCT Of Delhi)
Delhi High Court · (2024) 03 DEL CK 3647
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 363, 364A, 120B, 34
High Courts19 Mar 2024Disposed Of
Nodirkhon Khamidkhojiev Vs The Commissioner Of Customs & Ors.
Delhi High Court · (2024) 03 DEL CK 3646
High Courts19 Mar 2024Disposed Of
HXXX Vs Govt. Of NCT Of Delhi & Ors
Delhi High Court · (2024) 03 DEL CK 3645
Constitution of India-Article 226, 32
High Courts19 Mar 2024Disposed Of
Mukesh (In JC) Vs State Of NCT Of Delhi
Delhi High Court · (2024) 03 DEL CK 3624
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 325, 323, 34
High Courts19 Mar 2024Disposed Of
Akhilesh Mishra Vs State (The NCT Of Delhi
Delhi High Court · (2024) 03 DEL CK 3623
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 170, 389, 387, 465, 471, 120B, 34
High Courts19 Mar 2024Dismissed
Pankaj Gupta Vs State(Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 03 DEL CK 3622
Code of Criminal Procedure, 1973-Section 438, 482Indian Penal Code, 1860-Section 420Delhi Police Act-Section 103
High Courts19 Mar 2024Dismissed
Vedpal Vs The State Of NCT Of Delhi
Delhi High Court · (2024) 03 DEL CK 3621
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 120B, 34, 294
High Courts19 Mar 2024Dismissed
Mohd. Saleem Jafar Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 03 DEL CK 3620
Code of Criminal Procedure, 1973-Section 438, 41A, 82, 91, 41Indian Penal Code, 1860-Sections 420, 34
High Courts19 Mar 2024Dismissed
Naresh Kumar @ Kalu Vs State Of NCT Of Delhi
Delhi High Court · (2024) 03 DEL CK 3619
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 302, 307, 323, 148, 149
High Courts19 Mar 2024
Directorate Of Enforcement Vs Amit Katyal
Delhi High Court · (2024) 03 DEL CK 3618
Code of Criminal Procedure, 1973-Section 439(2), 482PMLA-Section 45
High Courts19 Mar 2024Allowed
Sanjay Anand Vs Smt. Ritu Anand
Delhi High Court · (2024) 03 DEL CK 3594
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 9, 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005
High Courts19 Mar 2024Allowed
Gautam Rawal Vs Garima Rawal
Delhi High Court · (2024) 03 DEL CK 3593
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 9, 13(1)(ia)Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts19 Mar 2024Dismissed
Dharamvir & Company Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 03 DEL CK 3569
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 11, 29A, 29A(6), 13(2), 12(3), 16Code of Civil Procedure, 1908-Section 151, Order VII Rule 11
High Courts19 Mar 2024Dismissed
Kulbhushan Sachdev Vs ICICI Bank Limited & Anr.
Delhi High Court · (2024) 03 DEL CK 3568
Code of Civil Procedure, 1908-Order I Rule 10Insolvency & Bankruptcy Code, 2016
High Courts19 Mar 2024Dismissed
Hero Fincorp Ltd Vs M/s Vigyan Chemicals Pvt Ltd & Ors.
Delhi High Court · (2024) 03 DEL CK 3567
Arbitration & Conciliation Act, 1996-Section 34, 34(2)