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Delhi High Court judgments, 2024

11,287 judgments · page 432 of 565

High Courts20 Mar 2024

Wapcos Limited Vs Virgo Aqua

Delhi High Court · (2024) 03 DEL CK 0222

Arbitration and Conciliation Act, 1996 — Section 34, 76Micro, Small and Medium Enterprises Development Act, 2006 — Section 18, 18(2), 18(3), 18(5), 19, 19(1)
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High Courts20 Mar 2024Disposed Of

Syed Abu Ala Vs NCB

Delhi High Court · (2024) 03 DEL CK 0133

Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25A, 29Passports Act, 1967 — Section 6(2)(e), 6(2)(f), 6(2)
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High Courts20 Mar 2024Disposed Of

Mohd. Islam Vs State Of Nct Of Delhi

Delhi High Court · (2024) 03 DEL CK 0131

Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1197, 1200, 1223Code of Criminal Procedure, 1973 — Section 482
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High Courts19 Mar 2024Disposed Of

Dinkar Kumar & Ors. Vs Union Of India & Ors.

Delhi High Court · (2024) 03 DEL CK 4117

Constitution of India-Article 226, 227, 32, 136, 14, 129, 142, 323A, 323B, 227(4), 136(2)Consumer Protection Act, 1986-Section 23Advocates Act, 1961-Section 38
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