High Courts27 Mar 2024Allowed

Raj Kumar Nair Vs UCO Bank

Delhi High Court · (2024) 03 DEL CK 0170

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 9 Rule 7Commercial Courts Act, 2015 — Section 12A
High Courts22 Mar 2024Disposed Of

Pawan Gupta & Anr Vs Kamal Gupta & Ors

Delhi High Court · (2024) 03 DEL CK 4122

Arbitration and Conciliation Act, 1996-Sections 7, 8, 9, 11, 11(6), 11(6A), 12, 16, 16(1), 16(1)(a), 16(1)(b), 17 and 35Indian Contract Act, 1872-Section 23Companies Act, 2013-Sections 230 and 430
High Courts22 Mar 2024Dismissed

Sangeeta Beri Vs Chander Kant Beri

Delhi High Court · (2024) 03 DEL CK 4016

Constitution of India, 1950-Article 227Code of Civil Procedure, 1908-Order XII Rule 6Benami Transaction Prohibition Act, 1988-Section 4