High Courts28 Mar 2024Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Jay Prakash Soja
Delhi High Court · (2024) 03 DEL CK 3686
Constitution of India-Articles 226 & 227
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 419 of 565
High Courts28 Mar 2024Dismissed
Ministry Of Home Affairs & Anr. Vs Shri Jagminder Singh & Anr.
Delhi High Court · (2024) 03 DEL CK 3684
Constitution of India-Articles 226 and 227
High Courts28 Mar 2024
Chowgule And Company Private Limited Vs Union Of India & Anr.
Delhi High Court · (2024) 03 DEL CK 3553
Constitution of India-Article 226Coal Bearing Areas (Acquisition and Development) Act, 1957Coal Mines (Special Provisions) Act, 2015-Section 27
High Courts28 Mar 2024Dismissed
Dr. Tabassum Saifi Vs State Of NCT Of Delhi
Delhi High Court · 2024 INSC 202
Code of Criminal Procedure, 1973-Section 438, 156(3)Indian Penal Code, 1860-Sections 415, 419, 420, 463, 464, 467, 468, 471, 478Indian Medicine Central Council Act, 1970
High Courts28 Mar 2024Dismissed
Chandrashekhar Chouhan Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 03 DEL CK 3519
Constitution of India-Article 226Employee's Compensation Act, 1923-Section 2(1), 2(4), 4A, 4(a)(3)(b), Schedule I Part 1Indian Penal Code, 1860-Section 288, 338
High Courts28 Mar 2024Disposed Of
Chowgule And Company Private Limited Vs Union Of India And Anr
Delhi High Court · (2024) 03 DEL CK 0192
Constitution of India, 1950 — Article 226Coal Mines (Special Provisions) Act, 2015 — Section 27
High Courts28 Mar 2024Disposed Of
Ashok Chaturbhuj Bhatia Vs Union Of India & Ors.
Delhi High Court · (2024) 03 DEL CK 0191
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2024Dismissed
Kulwant Singh Vs Vikas Ahuja
Delhi High Court · (2024) 03 DEL CK 0190
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(2), 25B(3), 25B(8), 50
High Courts28 Mar 2024Partly Allowed
Dr. Ranganatha Nandyal Vs I.G.N.O.U. & Ors.
Delhi High Court · (2024) 03 DEL CK 0189
Constitution of India, 1950 — Article 226Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 23, 24Indira Gandhi National Open University Act, 1985 — Section 8, 8(2)
High Courts28 Mar 2024Dismissed
Anoop Kumar Mishr Vs Airport Authority Of India & Anr.
Delhi High Court · (2024) 03 DEL CK 0188
Constitution of India, 1950 — Article 226, 227Airports Authority of India Employees (Conduct, Discipline and Appeal) Regulations, 2003 — Regulation 27, 29, 31
High Courts28 Mar 2024Dismissed
Ishrar Ahmed Vs ICICI Bank Limited And Anr
Delhi High Court · (2024) 03 DEL CK 0187
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 54
High Courts28 Mar 2024Dismissed
Ashoka Enclave Coop. G/H Society Ltd. Through Its President /Secretary Vs Registrar Cooperative Societies Delhi & Ors.
Delhi High Court · (2024) 03 DEL CK 0186
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 2007 — Section 2(e), 34Delhi Co-operative Societies Act, 2003 — Section 25, 25(d), 70
High Courts28 Mar 2024Allowed
Chandra Prakash Sharma Vs National Highways Logistics Management Ltd
Delhi High Court · (2024) 03 DEL CK 0185
Constitution of India, 1950 — Article 226
High Courts28 Mar 2024
Gautam Dutta Vs Registrar Of Societies & Anr
Delhi High Court · (2024) 03 DEL CK 0184
Constitution of India, 1950 — Article 12Code of Civil Procedure, 1908 — Section 2(9), 151, Order 20 Rule 4(2), Order 8 Rule 10U.P. Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts28 Mar 2024Disposed Of
Bhima Alias Manoj Vs State (Govt. Of Nct Of Delhi
Delhi High Court · (2024) 03 DEL CK 0183
Code of Criminal Procedure, 1973 — Section 311, 389Indian Penal Code, 1860 — Section 34, 302, 307, 324, 325
High Courts28 Mar 2024Dismissed
Ministry Of Home Affairs & Anr. Vs Jagminder Singh & Anr.
Delhi High Court · (2024) 03 DEL CK 0182
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2024Disposed Of
Govt Of Nct Of Delhi & Ors. Vs Jay Prakash Soja
Delhi High Court · (2024) 03 DEL CK 0181
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2024Disposed Of
Meritech Software Pvt. Ltd Vs Bharat Sanchar Nigam Ltd
Delhi High Court · (2024) 03 DEL CK 0180
High Courts28 Mar 2024Dismissed
Surjit Singh Yadav Vs Union Of India And Ors
Delhi High Court · (2024) 03 DEL CK 0179
Delhi Prison Rules, 2018 — Rule 585
High Courts28 Mar 2024Disposed Of
Zomi Students Federation Vs Union Public Service Commission & Ors
Delhi High Court · (2024) 03 DEL CK 0178