High Courts01 Apr 2024Disposed Of
Suresh Kumar Gupta & Anr. Vs Shrilata Agarwal (Now Deceased Through Her LR'S) & Ors.
Delhi High Court · (2024) 04 DEL CK 4090
CPC-Order XXIII Rule 3, Section 89, XXIII
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 415 of 565
High Courts01 Apr 2024Disposed Of
Shah Caters Vs Jag Pravesh Chandra Hospital & Anr.
Delhi High Court · (2024) 04 DEL CK 4085
High Courts01 Apr 2024Allowed
Ajit Singh Chauhan Vs State Thr. Govt. Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 4063
Code of Criminal Procedure, 1973-Section 482, 227, 161Indian Penal Code, 1860-Sections 498A, 406, 323, 509, 34, 506, 506 Part-II
High Courts01 Apr 2024Dismissed
Rajat Rana @ Rahul Rana Vs State of NCT of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4060
Code of Criminal Procedure, 1973-Sections 397, 406, 482, 161Indian Penal Code, 1860-Sections 376, 354C, 384, 506(Part-I), 506
High Courts01 Apr 2024Dismissed
Param Preet Singh Vs State Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4056
Code of Criminal Procedure, 1973-Section 482, 258, 397Negotiable Instruments Act, 1881-Section 138, 141, 142IPC-Section 420, 406
High Courts01 Apr 2024Disposed Of
Chroma-Ator Energy Systems Pvt Ltd (Formerly M/s Prashant Generator Co.) Vs Indraprastha Gas Limited
Delhi High Court · 2024 INSC 155
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 23(4), 29A, Fourth ScheduleLimitation Act, 1963-Article 137Commercial Courts Act, 2015-Section 12A
High Courts01 Apr 2024Dismissed
Ramky Infrastructure Ltd Tk Engineering Consortium Pvt Ltd Joint Venture Vs National Highways And Infrastructure Development Corporation Ltd
Delhi High Court · (2024) 04 DEL CK 3949
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 9, 11, 5, 37
High Courts01 Apr 2024Dismissed
Anandita Bhargava Vs Registrar General Delhi High Court
Delhi High Court · (2024) 04 DEL CK 3948
IPC-Section 376, 302Code of Criminal Procedure, 1973-Section 157(1), 167, 167(2), 167(3)UAPA
High Courts01 Apr 2024Disposed Of
Vinod Tayal Vs Smt Neha & Anr.
Delhi High Court · (2024) 04 DEL CK 3943
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Hindu Adoption and Maintenance Act-Section 19IPC, 1860-Section 498A
High Courts01 Apr 2024Dismissed
Shekhar Sharma Vs Purnima Sharma
Delhi High Court · (2024) 04 DEL CK 3941
Hindu Marriage Act, 1955-Section 24
High Courts01 Apr 2024Dismissed
Employees State Insurance Corporation, Through Director General & Ors. Vs Ms. Saraswati Rawat
Delhi High Court · (2024) 04 DEL CK 3924
Constitution of India-Articles 226, 227, 309, 311(2)ESIC (Staff & Condition of Service) Regulation, 1959-Regulation 23, Fifth ScheduleCCS (CCA) Rules, 1965-Rule 11, 13(2)
High Courts01 Apr 2024Dismissed
Rahul Sharma Vs Delhi Metro Rail Corporation & Ors.
Delhi High Court · (2024) 04 DEL CK 3922
Constitution of India-Article 226, 227
High Courts01 Apr 2024Disposed Of
Sheekha Ahluwalia & Ors. Vs Kendriya Vidyalaya Sangathan & Ors.
Delhi High Court · (2024) 04 DEL CK 3920
Constitution of India-Articles 226 and 227
High Courts01 Apr 2024
Electra Power Transmission Systsems Vs Commissioner Delhi Goods And Service Tax & Ors.
Delhi High Court · (2024) 04 DEL CK 3903
High Courts01 Apr 2024Dismissed
Rajeev Jhawar Vs Directorate Of Enforcement
Delhi High Court · (2024) 04 DEL CK 3890
Code of Criminal Procedure, 1973-Sections 438, 482, 174, 82/83Prevention of Money Laundering Act, 2002-Sections 45, 2(1)(u), 3, 4, 8(5), 19, 50, 44Prevention of Corruption Act, 1988-Sections 7A, 8, 9, 10, 12, 13(2), 13(1)(d)
High Courts01 Apr 2024Disposed Of
Sanghmitra Vs State
Delhi High Court · (2024) 04 DEL CK 3884
Code of Criminal Procedure, 1973-Section 468, 473, 482, Chapter XXXVIIndian Penal Code, 1860-Section 498A, 406, 34, 498, 384, 465
High Courts01 Apr 2024Dismissed
Manju Bala Vs State (N.C.T. Of Delhi)
Delhi High Court · (2024) 04 DEL CK 3879
Code of Criminal Procedure, 1973-Section 438, 156(3), 41AIndian Penal Code, 1860-Section 420
High Courts01 Apr 2024Disposed Of
Ashok Kumar Vs The State N.C.T Of Delhi
Delhi High Court · (2024) 04 DEL CK 3878
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 326A, 392, 394, 34
High Courts01 Apr 2024Dismissed
Rajeev Jhawar Vs Directorate Of Enforcement
Delhi High Court · (2024) 04 DEL CK 3877
Code of Criminal Procedure, 1973-Section 482, 207, 208Prevention of Corruption Act, 1988-Sections 7, 7-A, 8, 9, 10, 12, 13(2), 13(1)(d)Indian Penal Code, 1860-Sections 420, 120B, 174
High Courts01 Apr 2024Dismissed
Prince Mathuram Jayachandra Vs State Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 3876
Code of Criminal Procedure, 1973-Section 438, 41, 265BIndian Penal Code, 1860-Sections 420, 468, 471, 120BPassport Act, 1967-Section 12