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Delhi High Court judgments, 2024

11,287 judgments · page 404 of 565

High Courts03 Apr 2024Allowed

Gilbert Apeh Emeka Vs Narcotic Control Bureau

Delhi High Court · (2024) 04 DEL CK 4513

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21(C), 22(C), 25, 29, 37, 42, 53, 67Evidence Act-Section 25
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High Courts03 Apr 2024Allowed

Iliyas Khan Vs Narcotics Control Bureau

Delhi High Court · (2024) 04 DEL CK 4510

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 22, 23, 29, 67, 37, 42, 53Evidence Act-Section 25
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High Courts03 Apr 2024Allowed

Paras @ Karan Vs The State Of N.C.T Of Delhi & Anr.

Delhi High Court · (2024) 04 DEL CK 4509

Code of Criminal Procedure, 1973-Section 482, 164, 156(1), 155(2), 320, Chapter XIVIndian Penal Code, 1860-Section 376, 376(2)(n), 323, 325, 307Protection of Children from Sexual Offences Act, 2012-Section 6
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High Courts03 Apr 2024Allowed

Mahboob Khan Vs State Through SHO Chhawla

Delhi High Court · (2024) 04 DEL CK 4506

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 363, 323, 366, 376, 506Protection of Children from Sexual Offences Act, 2012-Sections 6 & 17
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High Courts03 Apr 2024Partly Allowed

M/S Sharun Wires Pvt Ltd Vs M/S M & A Orient Accessories Pvt Ltd

Delhi High Court · (2024) 04 DEL CK 4552

Companies Act, 1956-Sections 397, 398, 441, 529, 529A, 531A, 536, 536(2), 537Companies Act, 2013-Section 325Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Sections 2(f), 2(j), 2(l), 2(zd), 2(zf), 13, 13(2), 13(3A), 13(4), 13(5), 13(5B), 13(5C), 13(6), 13(7), 13(9), 13(11), 13(12), 13(13), 17, 17A, 31
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