High Courts05 Apr 2024Disposed Of
Ms. P Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4050
Code of Criminal Procedure, 1973-Section 439 (2)Indian Penal Code, 1860-Section 376
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 399 of 565
High Courts05 Apr 2024
TWC Aviation Capital Limited Vs Spicejet Limited
Delhi High Court · (2024) 04 DEL CK 3988
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 12ADHC (Original Side) Rules, 2018CPC-Section 13, 44A, 44A(3), 2(2), 2(6), 2(9), 2(14), 47, 144, Order XXXIX Rules 1 & 2
High Courts05 Apr 2024Disposed Of
Arjun Mehta Vs Saurav Gupta & Ors.
Delhi High Court · (2024) 04 DEL CK 3985
Arbitration and Conciliation Act, 1996-Section 11(6), Fourth ScheduleDIAC Rules, 2023
High Courts05 Apr 2024Allowed
Dhruva Goel Vs M/s Chetanya Buildcon Pvt Ltd & Ors.
Delhi High Court · (2024) 04 DEL CK 3977
High Courts05 Apr 2024Disposed Of
Anuradha Kashyap Vs Dr Sushil Kumar
Delhi High Court · (2024) 04 DEL CK 3936
High Courts05 Apr 2024Disposed Of
Ravish Beniwal Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3850
Constitution of India-Article 226PWDV Act
High Courts05 Apr 2024Allowed
North Delhi Power Limited Vs Dr. U.K. Priyadarshi
Delhi High Court · (2024) 04 DEL CK 3825
High Courts05 Apr 2024Dismissed
Container Corporation Of India Limited Vs Roadwings International Pvt. Limited
Delhi High Court · (2024) 04 DEL CK 3753
Arbitration and Conciliation Act, 1996-Section 2, 2(1)(c), 2(6), 2(8), 20, 29, 29-A, 30, 31, 31(1), 31(2), 31(4), 31(5), 32, 33, 34, 34(1), 34(3), 35, 36, 39(1)
High Courts05 Apr 2024Disposed Of
Arjun Mehta Vs Saurav Gupta & Ors
Delhi High Court · (2024) 04 DEL CK 0145
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts05 Apr 2024Dismissed
Janak Datwani Vs CNA Exports Pvt Ltd & Ors
Delhi High Court · (2024) 04 DEL CK 0139
Delhi High Court Act, 1966 — Section 10
High Courts05 Apr 2024Disposed Of
Gajendra Singh Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2024) 04 DEL CK 0138
Limitation Act, 1963 — Article 55, 137Arbitration and Conciliation Act, 1996 — Section 88, 11, 11(6), 11(6A), 12, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)
High Courts05 Apr 2024Dismissed
Pankaj Singh Vs Bashir Ahmed Haroon & Ors.
Delhi High Court · (2024) 04 DEL CK 0137
Arbitration and Conciliation Act, 1996 — Section 7, 7(5), 8, 11, 11(6), 116A), 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)
High Courts05 Apr 2024Dismissed
Kuldeep Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 04 DEL CK 0136
Code of Criminal Procedure, 1973 — Section 91, 173, 227, 228, 239, 240, 397, 401, 482Indian Penal Code, 1860 — Section 34, 304B, 406, 498A, 506Hindu Marriage Act, 1955 — Section 13B
High Courts05 Apr 2024Dismissed
Naveen Kumar Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2024) 04 DEL CK 0135
Code of Criminal Procedure, 1973 — Section 251, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1)
High Courts05 Apr 2024Allowed
Honey Verma Vs Piyush Nautiyal
Delhi High Court · (2024) 04 DEL CK 0134
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 138(b)
High Courts05 Apr 2024Disposed Of
P Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 0131
Code of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 376
High Courts05 Apr 2024Disposed Of
Anil Metre Vs Pooja Press And Prakashan Pvt. Ltd
Delhi High Court · (2024) 04 DEL CK 0130
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts05 Apr 2024
TWC Aviation Capital Limited Vs Spicejet Limited
Delhi High Court · (2024) 04 DEL CK 0129
Commercial Courts Act, 2015 — Section 12A, 13Code of Civil Procedure, 1908 — Section 2(2), 2(6), 2(9), 2(14), 44A, 44A(3), 144
High Courts05 Apr 2024
Dhruva Goel Vs M/S Chetanya Buildcon Pvt Ltd & Ors
Delhi High Court · (2024) 04 DEL CK 0128
High Courts05 Apr 2024Allowed
North Delhi Power Limited Vs Dr. U.K. Priyadarshi
Delhi High Court · (2024) 04 DEL CK 0127