High Courts01 May 2024Disposed Of
Commissioner Of Customs ACC Export Vs M S Arihant Overseas
Delhi High Court · (2024) 05 DEL CK 4449
Customs Act, 1962-Section 129 (DD)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 361 of 565
High Courts01 May 2024Disposed Of
Lovelish @ Lucky Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4494
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354C, 509POCSO Act-Section 12
High Courts01 May 2024Disposed Of
Seema Sharma & Ors. Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 3869
Code of Criminal Procedure, 1973-Section 482Limitation Act-Section 5IPC-Sections 406, 420, 365, 342, 368, 386, 34
High Courts01 May 2024Disposed Of
Manish Kumar Singh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3867
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34
High Courts01 May 2024Disposed Of
Mohd Tarique Afaque & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3866
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34, 460, 420, 382, 384, 506Dowry Prohibition Act-Sections 3, 4
High Courts01 May 2024Disposed Of
Zahiruddin & Ors. Vs The State Of Nct Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3865
Code of Criminal Procedure, 1973-Section 482IPC-Sections 420, 406, 382, 384, 506, 498A, 34
High Courts01 May 2024Disposed Of
Deep Narayan Tiwari @ Deepak Vs The State Govt Of NCT Of Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 3864
Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 325, 341, 34, 354, 506, 509
High Courts01 May 2024Disposed Of
Atul Kakkar & Ors. Vs State & Ors.
Delhi High Court · (2024) 05 DEL CK 3862
Code of Criminal Procedure, 1973-Section 482IPC-Sections 365, 342, 368, 386, 34, 420, 406Negotiable Instruments Act-Section 138
High Courts01 May 2024Dismissed
M/S Mieux Homecare Solutions Pvt. Ltd. Vs Yogesh Kumar
Delhi High Court · (2024) 05 DEL CK 3903
Constitution of India-Article 226Delhi Shops & Establishment Act, 1954-Section 21(2), 21(3), 21, clause (b) of sub-section 5 of Section 21Indian Evidence Act, 1872-Section 65-B
High Courts01 May 2024Disposed Of
Amit Gupta & Ors. Vs Anupam Hoteliers Ltd
Delhi High Court · (2024) 05 DEL CK 3987
High Courts01 May 2024
Sunayana Sibal & Ors. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 4065
The Prevention of Cruelty to Animals Act, 1960-Section 12Drugs and Cosmetics Act, 1940-Section 18(a)
High Courts01 May 2024Disposed Of
Dr. Subhash Vijayran Vs Commissioner Of Police & Ors.
Delhi High Court · (2024) 05 DEL CK 4070
High Courts01 May 2024Dismissed
Kripa Shanker Giri Vs United Breweries Limited Through Its Authorized Representative
Delhi High Court · (2024) 05 DEL CK 4085
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 27, 26
High Courts01 May 2024Dismissed
M/s Pooja Bangles & Ors. Vs M/s Suman Jewellers
Delhi High Court · (2024) 05 DEL CK 4094
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, Proviso (b) to Section 138, 141
High Courts01 May 2024
Mrs. Aruna Khera Vs Col(Retd) Vipin Khera & Anr.
Delhi High Court · (2024) 05 DEL CK 3716
Court Fees Act, 1870-Article 17(vi) Schedule II, Section 7(iv)(b)Indian Evidence Act, 1872-Section 68Indian Succession Act, 1925-Section 63, 63(a) & (b), 63(c)
High Courts01 May 2024
Smt. Nirmal Bansal & Anr. Vs Sh. Shyam Lal Bansal & Anr.
Delhi High Court · (2024) 05 DEL CK 3715
High Courts01 May 2024Allowed
Kuruvitadam Agencies (P) Ltd Vs M/s Sony India (P) Ltd.
Delhi High Court · (2024) 05 DEL CK 3713
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1), 12(5), 12
High Courts01 May 2024Disposed Of
Pran Nath Chadha & Ors. Vs Chetanya Build Con India Private Limited
Delhi High Court · (2024) 05 DEL CK 3692
CPC-Order XXXIX Rule 1 and 2Arbitration and Conciliation Act, 1996-Section 9
High Courts01 May 2024Dismissed
Delhi Tourism And Transportation Development Corporation Vs M/s Satinder Mahajan
Delhi High Court · (2024) 05 DEL CK 3637
Arbitration and Conciliation Act, 1996-Section 34, 9, 42Micro, Small and Medium Enterprises Development Act, 2006-Section 18, 18(4)Code of Civil Procedure, 1908-Sections 16 to 20
High Courts01 May 2024Dismissed
Delhi Building And Other Construction Workers Welfare Board Vs Dulari Devi & Anr.
Delhi High Court · (2024) 05 DEL CK 3611
The Delhi Building and Other Construction Workers [Regulation of Employment and Conditions of Service] Act, 1996-Section 2(1)(b), 2(1)(e), 11, 12, 14, 14(1) proviso, 14(1)(a) to (g), 14(2) and Explanation, 16, 16(1), 17 and proviso, 21(1)(h), 22(1), 22(1)(a) to (g), 22(1)(h), 24The Delhi Building and other Construction Workers [Regulation of Employment and Conditions of Service] Rules, 2002-Rule 4, 272, 273(4)