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Delhi High Court judgments, 2024

11,287 judgments · page 351 of 565

High Courts06 May 2024Disposed Of

G Hemant Vs Registrar Cooperative Societies & Ors.

Delhi High Court · (2024) 05 DEL CK 4174

Delhi Co-operative Societies Act, 1972-Section 4, 55, 97(1)Delhi Cooperative Societies Rules, 1973-Rule 25, 25(1)(c)(i), 25(1)(c)(ii), 25(1)(c)(iii), 25(2), 25(2)(1) and (2), 25(1)(c)(2) and (2)Constitution of India-Article 14, 226
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High Courts06 May 2024Disposed Of

Shayam Sunder Vs State (NCT of Delhi)

Delhi High Court · (2024) 05 DEL CK 4280

Code of Criminal Procedure, 1973-Section 439, 167(2), 173(8)Indian Penal Code-Sections 419, 420, 467, 468, 471, 120B, 34IT Act-Sections 66 C, 66 D
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High Courts06 May 2024Disposed Of

Gaurav Vs The State Govt Of Nct

Delhi High Court · (2024) 05 DEL CK 4277

Indian Penal Code-Section 302, 307, 34, 323, 300, 304 (Part II)Code of Criminal Procedure, 1973-Section 161
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High Courts06 May 2024Dismissed

Surender Sodhi @ Shammi Vs State NCT Of Delhi

Delhi High Court · (2024) 05 DEL CK 4274

Code of Criminal Procedure, 1973-Section 439IPC-Sections 307, 506, 182, 420, 467, 468, 471, 34, 323, 448, 389, 367, 370, 397, 452, 120BArms Act, 1959-Sections 27, 54, 59
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