COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 348 of 565

High Courts08 May 2024Dismissed

Sanjay Raghunath Piplani & Anr. Vs National Buildings Construction Corporation Delhi & Anr.

Delhi High Court · (2024) 05 DEL CK 3481

Real Estate (Regulation & Development) Act, 2016-Section 79Consumer Protection ActConstitution of India-Article 226, 12

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High Courts08 May 2024Allowed

Bausch And Lomb India Private Limited Vs Assessment Unit, National Faceless Assessment Centre, Delhi

Delhi High Court · (2024) 05 DEL CK 3802

Income Tax Act, 1961-Section 143(3), 144B, 69C, 271AAC(1)

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High Courts08 May 2024Dismissed

Anil Sharma And Ors. Vs Genesis Finance Co. Ltd. And Ors.

Delhi High Court · (2024) 05 DEL CK 3805

Code of Civil Procedure, 1908-Order XIIIA, XXXIV, XXXIV Rule 4Negotiable Instruments Act, 1881-Section 138Recovery of Debts Due to Banks and Financial Institutions Act, 1993

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High Courts08 May 2024Allowed

M/s Harey Krishna Corporation Vs Servotech Power Systems Ltd & Anr.

Delhi High Court · (2024) 05 DEL CK 3823

Commercial Courts Act, 2015-Section 12A, 12-ACode of Civil Procedure, 1908-Order XXXVII, VII Rule 11, 7 Rule 11Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Ordinance, 2018

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High Courts08 May 2024Dismissed

Murari Lal Sharma Vs Union Of India & Ors.

Delhi High Court · (2024) 05 DEL CK 4097

CPC-Order 32 Rules 2 & 3, Section 151Army Act, 1950-Section 63, 165Pension Regulation for the Army, 1961-Regulation 113 A

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High Courts08 May 2024Dismissed

Jaibhagwan Vs Sriram Fertilizers And Chemicals & Anr.

Delhi High Court · (2024) 05 DEL CK 3473

Arbitration and Conciliation Act, 1996-Section 8, 8(1)Arbitration & Conciliation (Amendment) Act, 2015

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High Courts08 May 2024Dismissed

UP State Bridge Corporation Limited & Anr. Vs National Highways And Infrastructure

Delhi High Court · (2024) 05 DEL CK 3471

Constitution of India-Article 226Arbitration and Conciliation Act, 1996-Section 5, 9Arbitration Act, 1940-Section 34

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High Courts08 May 2024Disposed Of

Mr Pallav Singhal Vs Bansal Trading Company Through Partner, Mr DK Aggarwal

Delhi High Court · (2024) 05 DEL CK 3456

Cr.P.C.-Section 482Negotiable Instrument Act, 1881-Section 138, proviso to Section 138

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High Courts08 May 2024Allowed

M/S Pooja Trading Co. & Anr. Vs Deputy Director Of Income Tax (Inv) & Anr.

Delhi High Court · (2024) 05 DEL CK 3427

Income Tax Act, 1961-Section 133(6), 132(8-A), 132(1), 131(1A), 132(3), 147, 148, 281B

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High Courts08 May 2024Disposed Of

Dr. Gyan Dhar Pathak Vs Registrar, Shri Lal Bahadur Shastri Rashtriya Sanskrit Vidyapeetha & Ors.

Delhi High Court · (2024) 05 DEL CK 3418

Constitution of India-Article 226UGC Regulations, 2010

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High Courts08 May 2024Dismissed

Balbir Singh Saini & Ors. Vs Ganga Dutt Saini & Ors.

Delhi High Court · (2024) 05 DEL CK 3413

Code of Civil Procedure, 1908-Order VII Rule 10Delhi High Court Act, 1966-Section 10

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High Courts07 May 2024Dismissed

Sahil Marwah & Anr. Vs Vikas Malhotra & Ors.

Delhi High Court · (2024) 05 DEL CK 4154

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XLIII Rule 1Indian Succession Act, 1925-Section 281, 237, 276, 70, 59, 63, 69

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High Courts07 May 2024Dismissed

Kanika Singhal & Ors. Vs Delhi Development Authority & Anr.

Delhi High Court · (2024) 05 DEL CK 4173

Constitution of India-Article 226Delhi Development Act, 1957-Section 11A

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High Courts07 May 2024Dismissed

Mahipal Singh & Ors. Vs Union Of India & Ors.

Delhi High Court · (2024) 05 DEL CK 4169

National Sports Development Code of India, 2011

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High Courts07 May 2024Allowed

National Federation Of Fishers Cooperatives Ltd (Fishcopfed) Vs Union Of India & Ors.

Delhi High Court · (2024) 05 DEL CK 4164

Multi State Cooperative Societies Act, 2002-Section 84Arbitration and Conciliation Act, 1996-Section 11

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High Courts07 May 2024

Jagriti Nagar Cooperative House Building Society Ltd Vs Registrar Cooperative Societies & Ors.

Delhi High Court · (2024) 05 DEL CK 4162

Constitution of India-Article 226Delhi Cooperative Societies Rules, 1973-Rule 25, 25(1)(i), 25(2)Delhi Co-operative Societies Act, 2003-Section 115, 116

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High Courts07 May 2024Dismissed