High Courts17 May 2024Disposed Of
Mr Amrish Aggarwal Trading As M/s Mahalaxmi Product Vs M/s Venus Home Applicances Pvt Ltd & Anr
Delhi High Court · (2024) 05 DEL CK 3848
Trade Marks Act, 1999-Sections 30, 47, 57, 124, 124(1), 124(1)(i), 124(1)(ii), 124(1)(b)(ii), 124(2), 124(3), 124(4), 125, 134Trade and Merchandise Marks Act, 1958-Sections 21, 30, 30(1)(d), 32, 46, 47(4), 56, 105, 107, 111, 111(2), 111(3), 111(4)Trade Marks Act, 1940-Sections 21, 46, 73