High Courts20 May 2024Disposed Of
Akshay Choudhary Vs Union Of India Ministry Of Home Affairs & Ors.
Delhi High Court · (2024) 05 DEL CK 3850
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 326 of 565
High Courts20 May 2024Allowed
New Delhi Television Limited Vs Dispute Resolution Panel 2 & Anr.
Delhi High Court · (2024) 05 DEL CK 3835
Income Tax Act, 1961-Section 14A, 40(A)(i), 68, 69A, 92C, 92C(1), 92C(2), 92C(3), 92C(4), 92CA, 92CA(1), 92CA(2), 92CA(2A), 92CA(2B), 92CA(2C), 92CA(3), 92CA(3A), Proviso to Section 92CA(3A), 92CA(4), 92CA(5), 92CA(6), 92CA(7), 92CA(8), 92CA(9), 92CA(10), Explanation to Section 92CA, 92D, 92D(3), 92E, 131, 131(1), 133, 133(6), 133A, 144, 144C, 144C(2), 144C(5), 144C(8), 144C(13), 147, 153, 153(1), Second Proviso to Section 153(1), Third Proviso to Section 153(1), 153(1A), 153(1B), 153(2), 153(2A), 153(3), 153(4), Explanation 1 to Section 153, 153B, 154, 250, 253, 254, 263, 264Constitution of India-Article 226Finance Act, 2009
High Courts20 May 2024Dismissed
North Delhi Municipal Corporation Vs Sudha Sharma
Delhi High Court · (2024) 05 DEL CK 3466
Constitution of India-Articles 226, 227CGHS/CS (MA) Rules, 1944
High Courts20 May 2024Disposed Of
M/s KLD Creation Infrastructure Pvt. Ltd. Vs National Highways And Infrastructure Development Corporation Limited
Delhi High Court · (2024) 05 DEL CK 3439
Arbitration and Conciliation Act, 1996-Section 11, 11(6A), 73Arbitration and Conciliation (Amendment) Act, 2015
High Courts20 May 2024Dismissed
M/s. Pardarshi Vs Union Of India Through Secretary Ministry Of Commerce And Industry & Ors.
Delhi High Court · (2024) 05 DEL CK 3416
Constitution of India-Article 226
High Courts20 May 2024Allowed
Sks College Of Education Vs National Council For Teacher Education & Ors
Delhi High Court · (2024) 05 DEL CK 0130
High Courts20 May 2024Disposed Of
Sovereign School Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 0129
High Courts20 May 2024Dismissed
North Delhi Municipal Corporation Vs Sudha Sharma
Delhi High Court · (2024) 05 DEL CK 0128
Constitution of India, 1950 — Article 226, 227
High Courts20 May 2024
We, The People Of India Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0126
Code of Civil Procedure, 1908 — Section 151
High Courts20 May 2024Disposed Of
M/S. Umang Realtech Private Limited Vs Union Of India & Ors
Delhi High Court · (2024) 05 DEL CK 0125
Central Goods and Services Tax Act, 2017 — Section 73, 73(9), 75(3)Delhi Goods and Services Tax Act, 2017 — Section 75(4)
High Courts20 May 2024Disposed Of
Ravi Parkash Goel, Proprietor Of M/S. Gopish Pharma Vs Sales Tax Officer Class II/Avato, Ward 71, Delhi & Anr
Delhi High Court · (2024) 05 DEL CK 0124
Central Goods and Services Tax Act, 2017 — Section 29, 29(2)
High Courts20 May 2024Disposed Of
Prince Anand & Anr. Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2024) 05 DEL CK 0080
High Courts20 May 2024Allowed
Shrishti Kumari Through Her Next Friend And Natural Father Mr. Santosh Kumar Vs Jawahar Navodaya Vidyalaya & Ors
Delhi High Court · (2024) 05 DEL CK 0079
Constitution of India, 1950 — Article 14
High Courts20 May 2024Allowed
Master Vansh Rathor Vs Maharaja Agrasen Model School And Anr
Delhi High Court · (2024) 05 DEL CK 0078
Right of Children to Free and Compulsory Education Act, 2009 — Section 12(2)
High Courts20 May 2024Disposed Of
Aditya Ptc College Vs National Council For Teacher Education And Anr
Delhi High Court · (2024) 05 DEL CK 0077
High Courts17 May 2024Allowed
Meena Sajnani Vs Registrar (Co-Operative Societies) & Ors.
Delhi High Court · (2024) 05 DEL CK 4189
Constitution of India-Article 226
High Courts17 May 2024Dismissed
Vijay Malhotra Vs Directorate Of Education & Ors
Delhi High Court · (2024) 05 DEL CK 4186
Delhi School Education Act and Rules, 1973
High Courts17 May 2024Dismissed
Naseem Bano Vs Kotak Mahindra Bank Ltd. & Ors.
Delhi High Court · (2024) 05 DEL CK 4182
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 18
High Courts17 May 2024Disposed Of
Raju Vs Mr Amit Yadav & Anr.
Delhi High Court · (2024) 05 DEL CK 4250
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017-Rule 13
High Courts17 May 2024Disposed Of
Charat Singh Vs Rajiv Kumar & Ors.
Delhi High Court · (2024) 05 DEL CK 4249