High Courts22 May 2024Dismissed

O.P. Sharma Vs Punjab National Bank & Anr.

Delhi High Court · (2024) 05 DEL CK 4185

Constitution of India-Article 226Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(4), 17(1)Transfer of Property Act, 1882-Section 53-A, 54
High Courts22 May 2024

Paresh Dandona Vs Sukruti Dugal & Ors.

Delhi High Court · (2024) 05 DEL CK 4184

Code of Civil Procedure, 1908-Order XLIII Rule 1(r), XXXIX Rule 4, XXXIX Rule 1 and 2, XXIII Rule 3, VI Rule 15(4)Delhi High Court Act, 1966-Section 10Hindu Marriage Act, 1955-Section 19(2), 19, 12
High Courts22 May 2024Dismissed

Ms Veeneta Since Deceased Through LRS Vs Ms Jyoti Gupta

Delhi High Court · (2024) 05 DEL CK 4181

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XXII Rule 4Hindu Succession Act, 1956-Sections 8, 15, 15(1), 15(1)(a), 15(1)(b), 15(1)(d), 15(2), 15(2)(b), 16; Rule 1 of Section 16
High Courts22 May 2024Disposed Of

Brajesh Singh Vs Professor Tarun Kr Das & Ors.

Delhi High Court · (2024) 05 DEL CK 4244

University Grants Commission (Grievance Redressal) Regulations, 2012-Regulation 4, 4(5), 4(6), 5, 5(2), 5(5), 9UGC Act, 1956-Section 26(1)UGC (Redressal of Grievances of Students Regulations), 2019
High Courts22 May 2024Disposed Of

Mr. Ravinder Kumar Garg Vs Punjab National Bank

Delhi High Court · (2024) 05 DEL CK 4238

Constitution of India-Article 226, Part IIISecuritization and Reconstruction of Financial Assets and Enforcement of Security Interest (“SARFAESI”) Act, 2002-Section 13(2), 13(4), 17
High Courts22 May 2024Allowed

Md Shami Ahmad Ansari & Anr. Vs Jamia Millia Islamia & Ors.

Delhi High Court · (2024) 05 DEL CK 4305

Jamia Millia Islamia Act, 1988-Section 8, 8(1), 8(8), 11(1), 11(2), 11(3), 11(4), 11(6)(a), Statute 2(4), Statute 2(6), Statute 4(1), Statute 4(2)University Grants Commission Regulations on Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education, 2018-Regulation 7, 7.0, 7.2, Clause 7.2UGC Regulations, 2010
High Courts22 May 2024Disposed Of

Vishambhar Nath Vs United Commerical Bank & Ors.

Delhi High Court · (2024) 05 DEL CK 4304

Constitution of India-Article 226UCO Bank Officer Employees’ (Discipline and Appeal) Regulations, 1976-Regulation 4(e), 4(f), 12(1)(b), 15(1), 15(2), 15(3)(b), 18Code of Criminal Procedure