High Courts28 May 2024Disposed Of

Deepak Goyal Vs CBI

Delhi High Court · (2024) 05 DEL CK 4272

Code of Criminal Procedure, 1973-Sections 29(1), 325, 439IPC-Sections 120B, 420, 467, 468, 471Constitution of India
High Courts28 May 2024Allowed

Hemant Jain Vs State

Delhi High Court · (2024) 05 DEL CK 4333

Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Section 302Constitution of India-Article 21