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Delhi High Court judgments, 2024

11,287 judgments · page 293 of 565

High Courts27 Jun 2024Allowed

Vijay Kumar Vs Kaushalaya Devi & Ors

Delhi High Court · (2024) 06 DEL CK 0030

Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 9, Order 11 Rule 12, Order 11 Rule 14, Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 5
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High Courts27 Jun 2024Allowed

Gursahib Singh Sethi Vs Garima Batra

Delhi High Court · (2024) 06 DEL CK 0028

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)(ia)Protection of Women from Domestic Violence Act, 2005 — Section 12
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High Courts25 Jun 2024Allowed

Directorate Of Enforcement Vs Arvind Kejriwal

Delhi High Court · (2024) 06 DEL CK 0036

Code of Criminal Procedure, 1973 — Section 174, 439(2), 482Indian Penal Code, 1860 — Section 120 B, 477APrevention of Money Laundering Act, 2002 — Section 3, 19, 45, 45(1), 45(1)(i), 45(1)(ii), 50, 70, 70(1)
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