High Courts08 Jul 2024Disposed Of
Uppal Housing Private Limited Vs Late Jaswant Singh Arora Through His Lrs
Delhi High Court · (2024) 07 DEL CK 2501
Constitution of India-Article 227
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 278 of 565
High Courts08 Jul 2024Disposed Of
Ravi Setia & Anr. Vs Som Nath Setia & Ors.
Delhi High Court · (2024) 07 DEL CK 2608
Civil Procedure Code, 1908-Section 151, 96, 100Constitution of India-Article 227Specific Relief Act-Section 31
High Courts08 Jul 2024Dismissed
Praduman Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2609
Constitution of India-Article 226
High Courts08 Jul 2024Allowed
Deepika Singh Vs Sandeep Yadav
Delhi High Court · (2024) 07 DEL CK 2327
Code of Civil Procedure-Order VI, Rule 17Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)
High Courts08 Jul 2024Dismissed
Dr Utkarsh Pathak Vs Dr Sreenivas Madireddy
Delhi High Court · (2024) 07 DEL CK 2300
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 7 Rule 11(a), 7 Rule 11(d), 18 Rule 4, 10, 7 Rule 14Penal Code
High Courts08 Jul 2024Allowed
M/s Fortune Group Vs Chief Engineer PWD (NH) & Anr.
Delhi High Court · (2024) 07 DEL CK 2257
Arbitration and Conciliation Act, 1996-Section 9
High Courts08 Jul 2024Disposed Of
M/s Kansal Enterprises Vs Ansal Properties And Infrastructure Limited
Delhi High Court · (2024) 07 DEL CK 2251
High Courts08 Jul 2024Disposed Of
Teems India Towerlines Private Limited Vs Powergrid Corporation Of India Limited & Anr.
Delhi High Court · (2024) 07 DEL CK 2249
Arbitration and Conciliation Act, 1996-Section 11, 21, 12, Fourth Schedule
High Courts08 Jul 2024Disposed Of
Dalip Singh Vs Jaswant Rai Garg
Delhi High Court · (2024) 07 DEL CK 2245
Arbitration and Conciliation Act, 1996-Section 11(6), 21
High Courts08 Jul 2024Disposed Of
Apex Buildsys Ltd Vs National Automotive Testing And R And D Infrastructure Project
Delhi High Court · (2024) 07 DEL CK 2244
Arbitration and Conciliation Act, 1996-Section 29A
High Courts08 Jul 2024Disposed Of
Ahluwalia Contracts India Ltd Vs Union Of India
Delhi High Court · (2024) 07 DEL CK 2242
Arbitration and Conciliation Act, 1996-Section 15(1), 15(2), Fourth Schedule
High Courts08 Jul 2024Dismissed
Adavya Projects Pvt. Ltd. Vs M/s Vishal Structurals Pvt. Ltd. & Ors.
Delhi High Court · (2024) 07 DEL CK 2135
Arbitration and Conciliation Act, 1996-Section 37(2)(a), 21, 11, 16, 2(1)(h), 7, 11(6)CPC-Order 1 Rule 10
High Courts08 Jul 2024Disposed Of
Shabnam Burney Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2112
High Courts08 Jul 2024Dismissed
Dr B. R. Ambedkar Institute Of Dental Science And Hospital Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2109
Dentist Act, 1948-Section 16A
High Courts08 Jul 2024Disposed Of
Shri Parmod Bahl Vs Registrar, Cooperative Societies & Ors.
Delhi High Court · (2024) 07 DEL CK 2108
High Courts08 Jul 2024Disposed Of
IDBI Bank Ltd Vs Sh Lagadapati Madhusudhan Rao & Ors.
Delhi High Court · (2024) 07 DEL CK 2103
High Courts08 Jul 2024Dismissed
Jyoti Gupta Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2077
Code of Criminal Procedure, 1973-Section 438, 482, 41A, 91Indian Penal Code-Sections 406, 420, 120B, 504, 34, 467, 468
High Courts08 Jul 2024Dismissed
Neeraj Dengre @ Neeraj Gupta Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2073
Code of Criminal Procedure, 1973-Section 438, 482, 41A, 91Indian Penal Code-Section 406, 420, 120B, 504, 34, 467, 468
High Courts08 Jul 2024Allowed
Monica Gogia Vs M/S RSS Estate LLP & Anr.
Delhi High Court · (2024) 07 DEL CK 2072
Code of Civil Procedure, 1908-Order XXXIX Rule 1, XXXIX Rule 2, XXXIX Rule 4, I Rule 10, Section 151Specific Relief Act, 1963-Section 6
High Courts08 Jul 2024
Lt. Col. Kapil Dutt (Retd.) & Anr. Vs The State & Ors.
Delhi High Court · (2024) 07 DEL CK 2069
Indian Succession Act, 1925-Section 276, 63Hindu Succession Act, 1956Code of Civil Procedure, 1908-Section 151