High Courts10 Jul 2024Dismissed
Ankur Ghildiyal Vs Sanjeev Puri
Delhi High Court · (2024) 07 DEL CK 2497
CPC-Order XXVI Rule 12(2), Section 151
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 273 of 565
High Courts10 Jul 2024Dismissed
Anoop Kumar Gupta Vs Raja Jain
Delhi High Court · (2024) 07 DEL CK 2502
Delhi Rent Control Act, 1958-Section 14(1)(h)
High Courts10 Jul 2024Disposed Of
Prem Aggarwal & Anr. Vs Ashwani Parashar
Delhi High Court · (2024) 07 DEL CK 2457
High Courts10 Jul 2024Disposed Of
Mr. Ghanshyam Karshanbhai Paghdal Vs M/s. Radha Pallavi Exports
Delhi High Court · (2024) 07 DEL CK 2506
Constitution of India-Article 227Commercial Courts Act, 2015-Section 12ACPC-Section 151, Order X
High Courts10 Jul 2024Dismissed
Mohamad Imran Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2590
Constitution of India-Article 226, 227The Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2022-Section 13, 17, 174Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts10 Jul 2024Dismissed
Smt. Gauri Bhalla Vs Sh. Ashish Bhalla & Ors.
Delhi High Court · (2024) 07 DEL CK 2592
High Courts10 Jul 2024Disposed Of
Vikash Kumar Jha Vs State & Anr.
Delhi High Court · (2024) 07 DEL CK 2635
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354, 354A, 408
High Courts10 Jul 2024Disposed Of
Jatin Kumar Chaurasia & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2636
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34, 354BHindu Marriage Act-Section 13B(2)
High Courts10 Jul 2024Disposed Of
Atul Goyal & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2640
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts10 Jul 2024Disposed Of
Sagar Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2642
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 354A, 354D, 506, 509
High Courts10 Jul 2024Dismissed
Rajbir Singh & Anr. Vs Sanjeevan Prakash & Anr.
Delhi High Court · (2024) 07 DEL CK 2287
Limitation Act, 1963-Section 5, 23, Article 75Code of Civil Procedure, 1908-Section 151, 115, Order VII Rule 11(d), 10I.P.C.-Section 325, 506, 509, 34
High Courts10 Jul 2024Dismissed
Rajesh Chawla Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 07 DEL CK 2286
Code of Civil Procedure, 1908-Section 115, Order XXXIX Rule 1 and 2Indian Easements Act, 1882-Section 52, 64Essential Commodities Act, 1955-Section 3
High Courts10 Jul 2024Dismissed
Shanti Devi Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 07 DEL CK 2282
Code of Civil Procedure, 1908-Section 115, Order XXXIX Rule 1 and 2Delhi Shops and Establishment Act, 1954Indian Easements Act, 1882-Section 52, 64
High Courts10 Jul 2024Dismissed
M S Antarctica Properties Company Limited Vs Delhi Metro Rail Corporation Limited
Delhi High Court · (2024) 07 DEL CK 2104
Constitution of India-Article 14
High Courts10 Jul 2024Disposed Of
Tannu Ruhela Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2068
Cr.P.C-Section 439, 482NDPS Act-Section 50, 52A, 42, 52, 37, 41, 42(1), Second Proviso to Section 42(1), 42(2)UAPA-Section 43-D(5)
High Courts10 Jul 2024Dismissed
Ramdev Mukhiya @ Ramrekh Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2067
BNSS, 2023-Section 438, 442, 528IPC-Section 300, Exception 1 of Section 300, 302, 304
High Courts10 Jul 2024Disposed Of
Shahnawaz Mohamed Hanif Malang Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2066
Constitution of India-Article 226Cr.P.C-Section 482Customs Act, 1962-Section 108
High Courts10 Jul 2024Disposed Of
Shahnawaz Mohamed Hanif Malang Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2065
Constitution of India-Article 226Cr.P.C-Section 482Customs Act, 1962-Section 108
High Courts10 Jul 2024Allowed
M/s Combitic Global Caplet Pvt. Ltd. Vs Sh. Suraj Chauhan
Delhi High Court · (2024) 07 DEL CK 2064
Negotiable Instrument Act-Section 138Companies Act, 2013
High Courts10 Jul 2024
M/s Lakshman Pran Data Enterprises Vs The Commissioner Of Delhi Goods And Service Tax, Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2783
Central Goods and Services Act, 2017-Section 73(10), 73(9), 168A, 73Delhi Goods and Service Tax Act, 2017-Section 73, 75(4)